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[Cites 0, Cited by 0] [Section 32(62)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(62)(ii) in Rajasthan General Clauses Act, 1955

(ii)as respects the period on and from the said day, the new State of Rajasthan as formed by section 10 of the States Reorganisation Act, 1956 (Central Act 37 of 1956), but shall not include the former Rajasthan State;]