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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(2)(c) in The Karnataka Prohibition Of Beggary Act, 1975

(c)the submission of returns and statements and reports and the preparation and submission of annual receipts and expenditure and the annual administration report by the Central Relief Committee and the local committees;