Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] State of Uttarakhand - Subsection Section 5(2) in Uttarakhand Open University Act, 2005 (2)To plan and prescribe courses of study for degrees, diplomas certificates or for any other purpose;
