Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(f) in Rajiv Gandhi University of Health Sciences Act, 1994 (f)"hostel" means unit of residence for the students of the University maintained or recognised by the University in accordance with the provisions of this Act;
