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[Cites 0, Cited by 0] [Section 148] [Entire Act]

Bengal Presidency - Subsection

Section 148(c) in Police Regulations, Bengal , 1943

(c)If in a case of emergency the assistance of a detachment of the Eastern Frontier Rifles is requisitioned under section 128 of the Code of Criminal Procedure, the officer making the requisition shall at once inform the Inspector-General who shall at once report to the Provincial Government the action taken.