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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)The recall notice shall be given in form of an application on the plain paper signed by at least one third of the total number of Members of the concerned constituencies of the Farmers' Organization.