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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 26(2)(a) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(a)at the time of registering of the complaint, communicates to the subscriber the docket number, date and time of registration of the complaint and the time within which the complaint is likely to be resolved; and