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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(b) in The M.P. Drugs (Control) Act, 1949

(b)"drug" means any drug as defined in clause (b) of Section 3 of the Drugs Act, 1940 (XXIII of 1940), in respect of which a declaration has been made under Section 3;