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State of Uttar Pradesh - Section
Section 4 in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017
4. Composition of the Authority.
- The Authority shall consist of the following members-| (i) | The Commissioner, Allahabad Division | Chairperson |
| (ii) | Inspector General of Police, Allahabad Zone | Vice-Chairperson |
| (iii) | The District Magistrate, Allahabad | Vice-Chairperson |
| (iv) | Mela Adhikari/Mela Magistrate | The Chief Executive Officer/ Secretary(Appointed by the State Government at the time of Maha KumbhaMela or Kumbha Mela) |
| (v) | Additional Mela Adhikari/Additional MelaMagistrate | Member/Secretary' Appointed by the StateGovernment at the time of Maha Kumbha Mela or Kumbha Mela or anofficiating Mela Adhikari appointed by District MagistrateAllahabad will be the Member Secretary |
| (vi) | Vice-Chairman, Allahabad Development Authority,Allahabad. | Member |
| (vii) | Senior Superintendent of Police, Allahabad | Member |
| (viii) | Senior Superintendent of Police (Maha KumbhaMela/Kumbha Mela, Allahabad) | Member |
| (ix) | Municipal Commissioner, Municipal Corporation,Allahabad | Member |
| (x) | Joint Director Treasury, Allahabad | Member |
| (xi) | Managing Director, City Transport Services | Member |
| (xii) | Chief Medical Officer, Allahabad | Member |
| (xiii) | Superintending Engineer Irrigation Department,Allahabad | Member |
| (xiv) | Superintending Engineer, P.W.D. Allahabad | Member |
| (xv) | Superintending Engineer, Jal Nigam, Allahabad | Member |
| (xvi) | Superintending Engineer, Purvanchal VidyutVitran Nigam, Allahabad | Member |
| (xvii) | Chief Executive Officer, Cantonment Board,Allahabad | Member |
| (xviii) | Officer In-charge, Ganga Pollution MemberControl Board Unit, Allahabad | Member |
| (xix) | A Representative of the Army | Member |
| (xx) | Three members to be nominated by the StateGovernment, who shall be an eminent persons | Member |