Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 66 in The Bombay Dentists Rules, 1951 66. An application for registration of an additional qualification shall be made in Form E and shall be accompanied by the fee prescribed in this behalf in rule 73.
