Bombay High Court
Mr. Imtiyaz Mahiboob Bagwan vs The Chief Executive Officer Karad ... on 10 December, 2018
Author: Revati Mohite Dere
Bench: Ranjit More, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 13726 OF 2018
Imtiyaz Mahiboob Bagwan. ..Petitioner.
Versus
The Chief Executive Officer and Others. ..Respondents.
Mr. P. S. Gole for the Petitioner.
Mr. M. P. Thakur, AGP for the Respondent-State.
Coram : RANJIT MORE &
REVATI MOHITE DERE, JJ.
Date : December 10, 2018.
P. C. :
1. Issue notice to the Respondents, returnable on 21 st January 2019. In addition to Court notice, counsel for the Petitioner shall serve the Respondents by private notice and file affidavit of service before the next date.
2. Mrs. Thakur, learned AGP waives notice for the Respondent-State.
[REVATI MOHITE DERE, J.] [RANJIT MORE, J.] patilsr 1/ 1 ::: Uploaded on - 17/12/2018 ::: Downloaded on - 26/12/2018 23:08:36 :::