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State of Uttar Pradesh - Section

Section 502 in Uttar Pradesh Municipal Corporation Act, 1959

502. Criminal Procedure Code to apply to all inquiries and proceedings before Magistrate.

- The [provisions of the Code of Criminal Procedure, 1898] [See now provisions of Cr.PC, 1973.]13, shall, so far as may be, apply to all inquiries and proceedings under this Act before the Magistrate.