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State of Gujarat - Section

Section 326 in Gujarat High Court Rules, 1993

326. Appellant to supply bill of costs of paper-books.

- The appellant shall, along with the paper-books or within such time not exceeding one month as the Registrar may allow in that behalf, supply a statement showing truly and correctly the total number of folios computed at 100 words per folio in the paper book and also the total number of folios of translations, if any included in the paper-book and also submit his bill of costs in regard to the typing and translation charges computed at the rates prescribed for copies and translations in the rules applicable to regular appeals.