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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(l) in The West Bengal Factories (Welfare Officers) Rules, 1971

(l)to bring to the notice of the factory management the grievances of workers, individual as well as collective with a view to securing their expeditious redness;