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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(2)(b) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(b)if satisfied that the result of a fresh poll at that polling station will not, in any way affect the result of the election or the error or irregularity in procedure is not material, issue such directions to the presiding officer under intimation to the candidates or their agents as he may deem proper for the further conducting and completion of the election.