Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] State of West Bengal - Subsection Section 204(iv) in West Bengal Co-operative Societies Rules, 2011 (iv)The certified copy Shall be supplied, as far as practicable, within fifteen days from the date on which the requisities are supplied.
