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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(4) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(4)Where a duplicate licence has been issued upon representation that the original licence has been lost and the original licence if afterwards found or received by the holder, the holder shall immediately, return the duplicate licence to the licensing authority.