Madras High Court
Viswapriya (India) Ltd vs State Represented By on 25 February, 2026
Author: A.D.Jagadish Chandira
Bench: A.D.Jagadish Chandira
Crl.O.P.No.21688 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25.02.2026
CORAM:
THE HON'BLE MR. JUSTICE A.D.JAGADISH CHANDIRA
Crl.O.P.No.21688 of 2023
and Crl.M.P.No.15017 of 2023
Viswapriya (India) Ltd.,
Represented by its Director R.Subramanian,
75C, 2nd Main Road, Gandhi Nagar,
Adyar, Chennai – 600 020. ... Petitioner
Vs.
State represented by,
The Deputy Superintendent of Police,
EOW – II, Guindy,
Chennai – 600 032. ... Respondent
PRAYER: Criminal Original Petition is filed under Section 528 of
Bharatiya Nagarik Suraksha Sanhita/Section 482 Cr.P.C., to set aside the
the docket order dated 05.09.2023 of the Special Court for TNPID Act,
Chennai passing in Crl.M.P.SR.No.3444 of 2023 in C.C.No.6 of 2020.
For Petitioner : Ms.T.Sugirtha
For Respondent : Mr.S.Santhosh
Government Advocate (Criminal Side)
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https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/03/2026 02:15:21 pm )
Crl.O.P.No.21688 of 2023
ORDER
When the matter was taken up for hearing today, the learned Government Advocate (Criminal Side) submitted that the trial in C.C.No.6 of 2020 on the file of the Special Court under TNPID Act, Chennai, itself had been completed way back on 20.11.2023 and that the petitioner has been found guilty and convicted, as a result of which, the prayer sought in this petition has become infructuous.
2. Recording the aforesaid submission made by the learned Government Advocate (Criminal Side), this Criminal Original Petition stands closed. Consequently, the connected miscellaneous petition is also closed.
25.02.2026 ham Neutral Citation: Yes/No To
1. The Special Judge, TNPID Court, Chennai.
2. The Deputy Superintendent of Police, EOW – II, Guindy, Chennai – 600 032.
3. The Public Prosecutor, 2/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/03/2026 02:15:21 pm ) Crl.O.P.No.21688 of 2023 High Court of Madras.
A.D.JAGADISH CHANDIRA, J.
ham Crl.O.P.No.21688 of 2023 and Crl.M.P.No.15017 of 2023 3/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/03/2026 02:15:21 pm ) Crl.O.P.No.21688 of 2023 25.02.2026 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/03/2026 02:15:21 pm )