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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2)(ix) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(ix)the records, charts, reports and other documents to be maintained in genetic clinic, genetic laboratory or genetic counselling centre, period for which such records and document shall be maintained and preserved; and