Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(iii) in The Foreign Exchange Management (Borrowing And Lending In Rupees) Regulations, 2000 (iii)the rate of interest on the loan shall not exceed two percentage points over the Bank rate prevailing on the date of availment of loan;
