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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Tripura - Subsection

Section 33(1)(a) in The Bengal Excise Act, 1909

(a)persons paying municipal rates and residing in any Municipality to which such proposal relates, or, if any such Municipality is divided into wards, in the ward to which such proposal relates or in any ward adjoining such ward ; or