Patna High Court - Orders
Vikash Kumar vs The State Of Bihar on 24 January, 2023
Author: Ahsanuddin Amanullah
Bench: Ahsanuddin Amanullah, Harish Kumar
in THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.947 of 2020
Arising out of
Civil Writ Jurisdiction Case No.17690 of 2014
======================================================
M/s Milith Karv Engineering and Trading Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4174 of 2014
Arising out of
Civil Writ Jurisdiction Case No.5916 of 2007
======================================================
Wali Ahmad and Ors.
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2889 of 2015
Arising out of
Letters Patent Appeal No.549 of 2009
======================================================
Kailash Jha
... ... Petitioner/s
Versus
The State Of Bihar Through The Commissioner Cum Secretary Deptt. Of
Health Education And Family Walf
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2900 of 2015
Arising out of
Letters Patent Appeal No.1699 of 2014
======================================================
Arvind Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Anjani Kumar Singh The Chief Secretary
Govt. Of Bihar Patna and Anr
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
2/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3497 of 2015
Arising out of
Civil Writ Jurisdiction Case No.4874 of 2015
======================================================
M/s Ally Foods Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1258 of 2016
Arising out of
Civil Writ Jurisdiction Case No.17997 of 2015
======================================================
Rash Bihari Giri @ Kiran Giri
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1889 of 2016
======================================================
Farida Parween
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2215 of 2016
Arising out of
Letters Patent Appeal No.1233 of 2014
======================================================
Rajendra Prasad Singh
... ... Petitioner/s
Versus
The Union of India Through The Secretary and Ors.
... ... Opposite Party/s
======================================================
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
3/175
with
Miscellaneous Jurisdiction Case No. 2438 of 2016
Arising out of
Civil Writ Jurisdiction Case No.13454 of 2015
======================================================
Shiv Kumar Yadav @ Sardar Jee
... ... Petitioner/s
Versus
Anjani Kumar Singh and Ors.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2519 of 2016
Arising out of
Civil Writ Jurisdiction Case No.9302 of 2012
======================================================
Ravindra Mani Tripathi
... ... Petitioner/s
Versus
The State Of Bihar Through Amir Subhani, IAS Principal Secretary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2799 of 2016
Arising out of
Letters Patent Appeal No.250 of 2010
======================================================
Binod Kumar Jha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3033 of 2016
Arising out of
Civil Writ Jurisdiction Case No.18627 of 2012
======================================================
Binod Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
4/175
Miscellaneous Jurisdiction Case No. 3335 of 2016
Arising out of
Civil Writ Jurisdiction Case No.13454 of 2015
======================================================
Shiv Kumar Yadav @ Sardar Jee
... ... Petitioner/s
Versus
The State Of Bihar, Through, Anjani Kumar Singh, The Chef Secretary, Govt.
Of Bihar, Old Secretaria
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3599 of 2016
Arising out of
Civil Writ Jurisdiction Case No.8152 of 2013
======================================================
Praveen Kumar
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3998 of 2016
Arising out of
Letters Patent Appeal No.1083 of 2016
======================================================
Dr. Renu Singh
... ... Petitioner/s
Versus
The State Of Bihar Through The Principal Secretary Health Department,
Government Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4028 of 2016
Arising out of
Miscellaneous Appeal No.580 of 2013
======================================================
Manju Devi
... ... Petitioner/s
Versus
The State Of Bihar and Anr
... ... Opposite Party/s
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
5/175
======================================================
with
Miscellaneous Jurisdiction Case No. 321 of 2017
Arising out of
Letters Patent Appeal No.1782 of 2012
======================================================
Md. Soharab
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 687 of 2017
Arising out of
Civil Writ Jurisdiction Case No.16248 of 2008
======================================================
Dr. Ram Naresh Rai
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 754 of 2017
Arising out of
Letters Patent Appeal No.794 of 2010
======================================================
Subhas Ranjan Saha
... ... Petitioner/s
Versus
DR. SUNIL KUMAR SINGH, CHAIRMAN, BIHAR STATE
COOPERATIVE MARKETING UNION LTD. AND ORS
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 804 of 2017
Arising out of
Civil Writ Jurisdiction Case No.18942 of 2015
======================================================
Samir Kumar
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Sri Anjani Kumar Singh,
Patna, Bihar and Ors
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
6/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1036 of 2017
Arising out of
Civil Writ Jurisdiction Case No.12224 of 2016
======================================================
Shri 108 Bhagwan Shree Radha Krishan Jee
... ... Petitioner/s
Versus
The State Of Bihar Through Shri Anjani Kumar Singh The Chief Secretary
Government Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1089 of 2017
Arising out of
Civil Writ Jurisdiction Case No.16586 of 2007
======================================================
Bhanu Pratap Mishra and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Anjani Kumar Singh, Chief Secretary, Patna and
Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1117 of 2017
Arising out of
Miscellaneous Jurisdiction Case No.452 of 2000
======================================================
Shanti Sinha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1213 of 2017
======================================================
Arunabha Chowdhury
... ... Petitioner/s
Versus
The State Of Bihar and Ors
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
7/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1440 of 2017
Arising out of
Civil Writ Jurisdiction Case No.21418 of 2014
======================================================
Ram Ayodhya Singh
... ... Petitioner/s
Versus
The Union of India and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1487 of 2017
Arising out of
Letters Patent Appeal No.1489 of 2011
======================================================
Sunil Kumar and Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through Its Commissioner, Secretary Education
Department, Government Of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1488 of 2017
Arising out of
Letters Patent Appeal No.1489 of 2011
======================================================
Arvind Kumar and Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through The Chief Secretary Namely Anjani Kumar
Singh, Old Secretariat, Patna a
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1819 of 2017
Arising out of
Civil Writ Jurisdiction Case No.16665 of 2016
======================================================
Ajay Paswan
... ... Petitioner/s
Versus
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
8/175
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1841 of 2017
Arising out of
Letters Patent Appeal No.967 of 2014
======================================================
Raj Kishore Prasad Sinha
... ... Petitioner/s
Versus
Mr. H. Lanka, The Deputy General Manager, Central Bank of India and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2182 of 2017
======================================================
Ram Swarup Sahni
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2237 of 2017
Arising out of
Civil Writ Jurisdiction Case No.7639 of 1988
======================================================
Tahrun Nissa
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2435 of 2017
Arising out of
Civil Writ Jurisdiction Case No.1882 of 2013
======================================================
Apne Aap Women Worldwide Trust India Through Ms. Tinku Khanna and
Anr
... ... Petitioner/s
Versus
The State Of Bihar Through Amir Subhani, Secretary, Department Of Home,
Old Secretariat, Patna, Bi
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
9/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2583 of 2017
Arising out of
Letters Patent Appeal No.778 of 2007
======================================================
Awadhesh Prasad Singh and Anr
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2893 of 2017
Arising out of
Civil Writ Jurisdiction Case No.4567 of 2016
======================================================
Manik Chand Singh
... ... Petitioner/s
Versus
The State Of Bihar Through The Commissioner and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2897 of 2017
Arising out of
Civil Writ Jurisdiction Case No.12619 of 2015
======================================================
Vijay Kumar Gupta and Anr
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2967 of 2017
Arising out of
Criminal Writ Jurisdiction Case No.432 of 2017
======================================================
Madan Rai @ Kurta Rai
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Anjani Kumar Singh, Chief Secretary, Govt.
Of Bihar, Patna and Ors
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
10/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3087 of 2017
Arising out of
Miscellaneous Appeal No.534 of 2012
======================================================
Amrita Kumari @ Amrita Devi
... ... Petitioner/s
Versus
The State Of Bihar Through The District Magistrate, Lakhisarai and Anr
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3089 of 2017
Arising out of
Criminal Writ Jurisdiction Case No.389 of 2017
======================================================
Tarachand Kapri @ Taranand Kapri @ Karo Kapri
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Bihar, Patna Namely Anjani
Kumar Singh and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3391 of 2017
Arising out of
Civil Writ Jurisdiction Case No.7857 of 2017
======================================================
Rabindra Nath Singh
... ... Petitioner/s
Versus
Anjani Kumar, The State Of Bihar Through The Chief Secretary, Government
Of Bihar, Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3392 of 2017
Arising out of
Letters Patent Appeal No.849 of 2013
======================================================
Kameshwar Singh
... ... Petitioner/s
Versus
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
11/175
Canara Bank Through Its Managing Director Mr. Rakesh Sharma and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3525 of 2017
Arising out of
CIVIL REVIEW No.16 of 2016
======================================================
Bijendra Kumar Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Mr. Anjani Kumar Singh, The Chief Secretary,
Old Secretariat and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3600 of 2017
Arising out of
Letters Patent Appeal No.1029 of 2017
======================================================
Janardan Rai
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3616 of 2017
Arising out of
Letters Patent Appeal No.789 of 2016
======================================================
Ram Kumar Mishra
... ... Petitioner/s
Versus
The State Of Bihar Through Its Secretary, Namely Sri R. L. Chongthu,
Department Of Higher Education
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3630 of 2017
Arising out of
Letters Patent Appeal No.2031 of 2015
======================================================
Bishwanath Prasad Suman
... ... Petitioner/s
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
12/175
Versus
The State Of Bihar Through Chief Secretary Namely Sri Anjani Kumar Singh,
Government Of Bihar, Patn
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3651 of 2017
Arising out of
Letters Patent Appeal No.145 of 2015
======================================================
Yugal Kishore Ray
... ... Petitioner/s
Versus
The State Of Bihar Through The Principal Secretary, Human Resources
Development Department, Govt. O
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3727 of 2017
Arising out of
Civil Writ Jurisdiction Case No.7824 of 1996
======================================================
Dr. Hari Narayan Thakur
... ... Petitioner/s
Versus
The Chancellor Of Kameshwar Singh Darbhanga Sanskrit University,
Through Sh. Satya Pal Malik and Or
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3734 of 2017
Arising out of
Letters Patent Appeal No.436 of 2017
======================================================
Purushottam Kumar
... ... Petitioner/s
Versus
The State Of Bihar, Through Sri Vivek Kumar Singh, The Principal Secretary,
Department Of Forest An
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3796 of 2017
Arising out of
Letters Patent Appeal No.978 of 2009
======================================================
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
13/175
Kumar Ramesh Chandra Prasad and Ors
... ... Petitioner/s
Versus
The Union of India through Sri The Secretary to the Government of India,
Minority of Home Affair
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 10 of 2018
Arising out of
Letters Patent Appeal No.754 of 2010
======================================================
Daya Nand Prasad
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Old
Secretariat, Patna, Namely Sri
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 116 of 2018
Arising out of
Letters Patent Appeal No.1364 of 2014
======================================================
Subodh Kumar Yadav
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 188 of 2018
Arising out of
Letters Patent Appeal No.1761 of 2010
======================================================
Vijay Kumar
... ... Petitioner/s
Versus
Amrit Lal Meena,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 238 of 2018
Arising out of
Civil Writ Jurisdiction Case No.4309 of 2015
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
14/175
======================================================
Jagropan Singh
... ... Petitioner/s
Versus
The State Of Bihar, Through The Principal Secretary, Road Construction
Department, Govt. Of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 289 of 2018
Arising out of
Letters Patent Appeal No.383 of 2017
======================================================
Anup Kumar Gupta
... ... Petitioner/s
Versus
The State Of Bihar Through The Principal Secretary, Department Of Forest
and Environment, Patna, NA
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 338 of 2018
Arising out of
Miscellaneous Jurisdiction Case No.2594 of 2014
======================================================
Bihar Jharkhand Rajya Vidhut Parishad Field Kamagar Union Through Its
Secretary, Bharat Choudhary
... ... Petitioner/s
Versus
Dr. V. P. Joy Provident Fund Commissioner, Employee Provident Fund
Organization and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 435 of 2018
Arising out of
Civil Writ Jurisdiction Case No.2543 of 2017
======================================================
Nawal Kishore Singh
... ... Petitioner/s
Versus
R. Ravi, The State Of Bihar Through The Collector, Patna and Ors
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
15/175
Miscellaneous Jurisdiction Case No. 438 of 2018
Arising out of
Civil Writ Jurisdiction Case No.384 of 2016
======================================================
Sanjay Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Namely Anjani Kumar
Singh and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 496 of 2018
Arising out of
Letters Patent Appeal No.154 of 2014
======================================================
Raja Ram Sharma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 612 of 2018
Arising out of
Civil Writ Jurisdiction Case No.1703 of 2018
======================================================
Bhim Prasad
... ... Petitioner/s
Versus
The State Of Bihar Through The Principal Secretary, Registration, Excise And
Prohibition Department
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 615 of 2018
Arising out of
Letters Patent Appeal No.753 of 2010
======================================================
Arvind Kumar
... ... Petitioner/s
Versus
The Union of India Through The General Manager, East Central Railway,
Hajipur, District Vaishali an
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
16/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 651 of 2018
Arising out of
Miscellaneous Jurisdiction Case No.2083 of 2016
======================================================
Brajesh Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Anjani Kumar Singh, The Chief Secretary,
Government Of Bihar, Patna
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 729 of 2018
Arising out of
Miscellaneous Appeal No.402 of 2012
======================================================
Rajeev Kumar Singh
... ... Petitioner/s
Versus
Ginni Devi @ Ginni Singh and Anr
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 914 of 2018
Arising out of
Letters Patent Appeal No.476 of 2017
======================================================
Anup Kumar Sharma
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 942 of 2018
Arising out of
Letters Patent Appeal No.1518 of 2010
======================================================
Suresh Prasad Suman
... ... Petitioner/s
Versus
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
17/175
The State Of Bihar Through The Director in Chief Health Services Adm. ,
Bihar, Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 977 of 2018
Arising out of
Letters Patent Appeal No.205 of 2016
======================================================
Nathu Ansari
... ... Petitioner/s
Versus
Sri Chetan Prasad and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 985 of 2018
Arising out of
Letters Patent Appeal No.830 of 2016
======================================================
Uday Sharma
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 987 of 2018
Arising out of
Civil Writ Jurisdiction Case No.11555 of 2017
======================================================
Indu Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1024 of 2018
Arising out of
Civil Writ Jurisdiction Case No.12467 of 2017
======================================================
Subodh Kumar Singh
... ... Petitioner/s
Versus
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
18/175
The State Of Bihar Through Sri Anjani Kumar Singh, Presently Posted As
The Chief Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1046 of 2018
Arising out of
Civil Writ Jurisdiction Case No.11154 of 2017
======================================================
Dayal Sharan
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1052 of 2018
Arising out of
Letters Patent Appeal No.617 of 2017
======================================================
Satendra Singh
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Tripurari Sharma Secretary, Forest And
Environment, Bihar Govt. Patn
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1105 of 2018
Arising out of
Letters Patent Appeal No.782 of 2017
======================================================
Nandu Ram
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1154 of 2018
Arising out of
Civil Writ Jurisdiction Case No.10676 of 2017
======================================================
Dipak Kumar Thakur
... ... Petitioner/s
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
19/175
Versus
The State Of Bihar Through The Principal Secretary, Revenue and Land
Reforms
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1181 of 2018
Arising out of
Letters Patent Appeal No.717 of 2017
======================================================
Malti @ Malti Mishra
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1185 of 2018
Arising out of
Letters Patent Appeal No.756 of 2016
======================================================
Keshav Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1205 of 2018
Arising out of
Letters Patent Appeal No.716 of 2017
======================================================
Mukteshwar Prasad Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1207 of 2018
Arising out of
Letters Patent Appeal No.715 of 2017
======================================================
Neeraj Kumar and Ors
... ... Petitioner/s
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
20/175
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1280 of 2018
Arising out of
Letters Patent Appeal No.1191 of 2010
======================================================
Most. Bhagwani Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1312 of 2018
Arising out of
Letters Patent Appeal No.1851 of 2016
======================================================
Mahesh Mahto and Anr
... ... Petitioner/s
Versus
The State Of Bihar Through Principal Secretary Sri Vinay Kumar Rural
Works Department, Bihar, Patna
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1318 of 2018
Arising out of
Civil Writ Jurisdiction Case No.10171 of 2016
======================================================
Abdul Quddus
... ... Petitioner/s
Versus
The State Of Bihar Through Anjani Kumar Sinha The Chief Secretary,
Government Of Bihar, Patna and O
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1384 of 2018
Arising out of
Civil Writ Jurisdiction Case No.5333 of 2017
======================================================
Jagat Paswan
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
21/175
... ... Petitioner/s
Versus
Nijar Husain,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1386 of 2018
Arising out of
Letters Patent Appeal No.2293 of 2016
======================================================
Pradip Kumar @ Pradip Ram
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1417 of 2018
Arising out of
Civil Writ Jurisdiction Case No.16758 of 2016
======================================================
Vikash Chandra Guddu Baba
... ... Petitioner/s
Versus
Sri Anjani Kumar Singh, Presently Posted As Chief Secretary, Govt. Of Bihar,
Old Secretariat, Patna
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1421 of 2018
Arising out of
Civil Writ Jurisdiction Case No.6344 of 2016
======================================================
Jiya Lal Sahani
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1489 of 2018
Arising out of
Letters Patent Appeal No.87 of 2013
======================================================
Randhir Kumar Singh
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
22/175
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1496 of 2018
Arising out of
Letters Patent Appeal No.1764 of 2010
======================================================
Balbir Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1499 of 2018
Arising out of
Letters Patent Appeal No.1653 of 2015
======================================================
Dev Kumar Pandey
... ... Petitioner/s
Versus
The Bharat Sanchar Nigam Limited Through Its Chief General Manager
Maintenance Sri Mittal Gautam
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1503 of 2018
Arising out of
Civil Writ Jurisdiction Case No.16223 of 2016
======================================================
Zakir Hussain and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1544 of 2018
Arising out of
Letters Patent Appeal No.1198 of 2013
======================================================
Ashok Kumar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
23/175
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Amit Subhani, The Secretary, Registration,
Excise And Prohibition De
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1556 of 2018
Arising out of
Criminal Writ Jurisdiction Case No.1609 of 2017
======================================================
Sanjay Singh
... ... Petitioner/s
Versus
The State Of Bihar Through The Home Secretary, Government Of Bihar,
Patna Namely Mr. Amir Subhani a
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1590 of 2018
Arising out of
Civil Writ Jurisdiction Case No.1289 of 2018
======================================================
Md. Zafar Alam @ Zafar Alam @ Md. Jafar Alam
... ... Petitioner/s
Versus
The State Of Bihar Through Mr. Amir Subhani, Principal Secretary,
Registration, Excise and Prohibit
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1647 of 2018
Arising out of
Civil Writ Jurisdiction Case No.12119 of 2017
======================================================
Dilip Kumar
... ... Petitioner/s
Versus
The Union of India Through Sri L. C. Trivedi, The General Manager, East
Central Railway, Hajipur an
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
24/175
Miscellaneous Jurisdiction Case No. 1681 of 2018
Arising out of
Letters Patent Appeal No.1489 of 2011
======================================================
Madan Kumar Mehta and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1683 of 2018
Arising out of
Letters Patent Appeal No.1417 of 2013
======================================================
Shashi Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1686 of 2018
Arising out of
Civil Writ Jurisdiction Case No.9027 of 2017
======================================================
Sulekha Bharti
... ... Petitioner/s
Versus
The State Of Bihar, Through The D. M. Nalanda and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1687 of 2018
Arising out of
Civil Writ Jurisdiction Case No.12473 of 2017
======================================================
Uma Giri Sevasik Shishya
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
25/175
Miscellaneous Jurisdiction Case No. 1690 of 2018
Arising out of
Civil Writ Jurisdiction Case No.9364 of 2017
======================================================
Mahesh Homoeopathic Laboratories, Through The Managing Director, Dr.
Mahesh Prasad
... ... Petitioner/s
Versus
Anjani Kumar Singh, The Chief Secretary, Govt. Of Bihar, Old Secretariat,
Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1731 of 2018
Arising out of
Letters Patent Appeal No.1670 of 2013
======================================================
Atul Sports and Anr
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1743 of 2018
Arising out of
Letters Patent Appeal No.687 of 2016
======================================================
Ram Charan Prasad Verma
... ... Petitioner/s
Versus
The State Of Bihar Through Shri Brajesh Mehrotra The Principal Secretary,
Department Of Revenue And
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1786 of 2018
Arising out of
Letters Patent Appeal No.405 of 2013
======================================================
Phulpati Devi
... ... Petitioner/s
Versus
The State Of Bihar and Ors
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
26/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1790 of 2018
Arising out of
Letters Patent Appeal No.1128 of 2014
======================================================
Sudhir Kumar Sah
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Chaitanya Prasad, The Principal Secretary,
Urban Development Departm
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1933 of 2018
Arising out of
Civil Writ Jurisdiction Case No.3025 of 1993
======================================================
Shambhu Nath Jha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1955 of 2018
Arising out of
Letters Patent Appeal No.1268 of 2011
======================================================
Lalan Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar Through The Special Secretary, Home Police , Secretariat,
Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1989 of 2018
Arising out of
Letters Patent Appeal No.614 of 2016
======================================================
Dr. Rameshwar Singh
... ... Petitioner/s
Versus
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
27/175
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1996 of 2018
Arising out of
Letters Patent Appeal No.254 of 2017
======================================================
Ravindra Kumar
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2085 of 2018
Arising out of
Civil Writ Jurisdiction Case No.10640 of 2017
======================================================
Suman Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar Through Arbind Kumar Chaudhary, The Principal
Secretary, Panchayati Raj Departme
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2156 of 2018
Arising out of
Letters Patent Appeal No.1018 of 2017
======================================================
Dr. Sachindra Narayan and Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Shri R. K . Mahajan, Principal Secretary,
Education Department, Bihar, P
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2303 of 2018
Arising out of
Letters Patent Appeal No.2303 of 2016
======================================================
Arbind Singh
... ... Petitioner/s
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
28/175
Versus
The State Of Bihar Through Sri Manish Kumar Verma, The Secretary,
Planning And Development Departme
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2356 of 2018
Arising out of
Letters Patent Appeal No.102 of 2016
======================================================
Yogendra Prasad Bhagat
... ... Petitioner/s
Versus
The State Of Bihar and Anr
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2366 of 2018
Arising out of
Letters Patent Appeal No.716 of 2017
======================================================
Manoranjan Prasad Srivastava
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2390 of 2018
Arising out of
Civil Writ Jurisdiction Case No.12027 of 2018
======================================================
Jitendra Kumar Tiwary @ Bhikham Baba
... ... Petitioner/s
Versus
Sri Ravi Parmar, Principal Secretary, Department Of Tourism, Government Of
Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2409 of 2018
Arising out of
Civil Writ Jurisdiction Case No.12935 of 2017
======================================================
Sanjay Kumar Sharma
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
29/175
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2415 of 2018
Arising out of
Civil Writ Jurisdiction Case No.2892 of 2013
======================================================
Abdhesh Kumar and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2428 of 2018
Arising out of
Letters Patent Appeal No.1834 of 2015
======================================================
Bipin Chandra Sharma
... ... Petitioner/s
Versus
The Union of India and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2475 of 2018
Arising out of
Civil Writ Jurisdiction Case No.16014 of 2017
======================================================
Uma Shankar Gupta @ Rajan Soni
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Chaitanya Prasad, Principal Secretary, Urban
Development And Housing
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2708 of 2018
Arising out of
Miscellaneous Jurisdiction Case No.4165 of 2016
======================================================
Binod Kumar Pandey
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
30/175
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2710 of 2018
Arising out of
Civil Writ Jurisdiction Case No.14575 of 2017
======================================================
Virendra Gond
... ... Petitioner/s
Versus
The State Of Bihar Through The Principal Secretary Department Of Land
Revenue, Bihar, Patna Namely
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2888 of 2018
Arising out of
Civil Writ Jurisdiction Case No.2044 of 2018
======================================================
Md. Ashik Nawaj @ Md. Aashik Nawaj
... ... Petitioner/s
Versus
Ya Kumar Das,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2899 of 2018
Arising out of
Civil Writ Jurisdiction Case No.17236 of 2017
======================================================
Saurabh Kumar Joseph @ Saurabh Joseph
... ... Petitioner/s
Versus
The State Of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2915 of 2018
Arising out of
Civil Writ Jurisdiction Case No.17372 of 2017
======================================================
Shambhu Sharan Singh
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
31/175
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2943 of 2018
Arising out of
Civil Writ Jurisdiction Case No.5669 of 2018
======================================================
Md. Sajid Anavar
... ... Petitioner/s
Versus
Deepak Kumar, Chief Secretary, State Of Bihar, Old Secretariat, Patna and
Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3071 of 2018
Arising out of
Letters Patent Appeal No.472 of 2012
======================================================
Dr. Chandan Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar Through Mr. Sanjay Kumar, The Secretary, Health
Medical Education And Family Wel
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3084 of 2018
Arising out of
Civil Writ Jurisdiction Case No.18912 of 2014
======================================================
Sanjay Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3199 of 2018
Arising out of
Letters Patent Appeal No.1699 of 2013
======================================================
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
32/175
Naushad Ahmad and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3215 of 2018
Arising out of
Civil Writ Jurisdiction Case No.14675 of 2017
======================================================
Krishna Kumar and Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through The Principal Secretary Urban Development
Department, Government Of Bih
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3231 of 2018
Arising out of
Letters Patent Appeal No.205 of 2018
======================================================
Narendra Kumar
... ... Petitioner/s
Versus
The State Of Bihar Through The Principal Secretary, Department Of Forest
And Environment, Patna, Na
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3233 of 2018
Arising out of
Civil Writ Jurisdiction Case No.4654 of 2006
======================================================
Trishul Dhari Singh
... ... Petitioner/s
Versus
The State Of Bihar Through Deepak Kumar, Chief Secretary New Secretariat
Bihar, Patna and Ors
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
33/175
Miscellaneous Jurisdiction Case No. 3321 of 2018
Arising out of
Letters Patent Appeal No.1894 of 2015
======================================================
Nirmala Devi
... ... Petitioner/s
Versus
The State Of Bihar, Through Mr. R. K. Mahajan, Principal Secretary, Human
Resources Department, Gov
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3377 of 2018
Arising out of
Civil Writ Jurisdiction Case No.1401 of 2016
======================================================
Suresh Prasad Singh @ Suresh Singh
... ... Petitioner/s
Versus
The State Of Bihar Through District Magistrate, Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3406 of 2018
Arising out of
Letters Patent Appeal No.1284 of 2015
======================================================
Sukriti Kumari
... ... Petitioner/s
Versus
The State Of Bihar, Through Sri R. K. Mahajan, The Principal Secretary,
Education Department, Gover
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3424 of 2018
Arising out of
Letters Patent Appeal No.375 of 2017
======================================================
Ramesh Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Tripurari Sharma Secretary, Forest And
Environment Bihar Govt. Patna
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
34/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3450 of 2018
Arising out of
Letters Patent Appeal No.1293 of 2016
======================================================
Rajeshwar Ram
... ... Petitioner/s
Versus
The State Of Bihar Through Deepak Kumar, The Chief Secretary and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3610 of 2018
Arising out of
Civil Writ Jurisdiction Case No.18720 of 2015
======================================================
Kamal Deo Singh @ Kamal Deo Bharadwaj
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Deepak Kumar, The Chief Secretary,
Government Of Bihar, and ors.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3639 of 2018
Arising out of
Letters Patent Appeal No.431 of 2011
======================================================
Sandeo Hari
... ... Petitioner/s
Versus
The Prasar Bharti Broadcasting Corporation Of India, All India Radio,
Bhagalpur Through The Station
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3756 of 2018
Arising out of
Letters Patent Appeal No.882 of 2016
======================================================
Rudra Narayan Ram,
... ... Petitioner/s
Versus
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
35/175
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3814 of 2018
Arising out of
Letters Patent Appeal No.1724 of 2014
======================================================
Archana Choudhary
... ... Petitioner/s
Versus
Mr. Akhileshwar Kumar Pandeya, The Director Research And Training,
Government Of Bihar, Patna and O
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3932 of 2018
Arising out of
Letters Patent Appeal No.1160 of 2005
======================================================
Dr. Indrakant Jha
... ... Petitioner/s
Versus
The State Of Bihar Through R. K. Mahajan, Principal Secretary, Department
Of Education, Bihar, Patn
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3933 of 2018
Arising out of
Letters Patent Appeal No.295 of 2015
======================================================
Vijay Shankar Rai and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3944 of 2018
Arising out of
Letters Patent Appeal No.1107 of 2017
======================================================
Sriniwas Singh
... ... Petitioner/s
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
36/175
Versus
The State Of Bihar Through The Principal Secretary, Education Department,
Bihar, Patna, Namely Mr.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4031 of 2018
Arising out of
Letters Patent Appeal No.1508 of 2014
======================================================
Dr. Subarn Shekhar Jha
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4232 of 2018
Arising out of
Letters Patent Appeal No.1065 of 2011
======================================================
Rajballabh Singh
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Deepak Kumar, The Chief Secretary,
Government Of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4253 of 2018
Arising out of
Letters Patent Appeal No.2250 of 2015
======================================================
Bharti Bhawan Karamchari Sangh L. I. G. Flat No. 303, Through Its General
Secretary Siyaram Thakur
... ... Petitioner/s
Versus
The State Of Bihar Through The Secretary, Labour Employment And Trading
Department
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4257 of 2018
Arising out of
Civil Writ Jurisdiction Case No.4769 of 1993
======================================================
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
37/175
M/s Universal Industries, B-8, Industrial Estate, Kashipur-244913,
... ... Petitioner/s
Versus
The State Of Bihar through Commissioner Cum Secretary, name not known
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4510 of 2018
Arising out of
Civil Writ Jurisdiction Case No.12947 of 2017
======================================================
Pankaj Kumar
... ... Petitioner/s
Versus
The State Of Bihar Through Chief Secretary, Government Of Bihar, Patna and
Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4551 of 2018
Arising out of
Civil Writ Jurisdiction Case No.14678 of 2017
======================================================
Prem Shankar Prasad
... ... Petitioner/s
Versus
The State Of Bihar Through Mr. R. K. Mahajan, Principal Secretary,
Education Department, Bihar, Pat
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4571 of 2018
Arising out of
Letters Patent Appeal No.10 of 2008
======================================================
Rama Shankar Singh,
... ... Petitioner/s
Versus
The State Of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4634 of 2018
Arising out of
Civil Writ Jurisdiction Case No.72 of 2018
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
38/175
======================================================
Akash Kumar
... ... Petitioner/s
Versus
The State Of Bihar Through Principal Secretary Department and Land
Reforms Government Of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4639 of 2018
Arising out of
Civil Writ Jurisdiction Case No.18590 of 2016
======================================================
Yamuna Kumar
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4655 of 2018
Arising out of
Civil Writ Jurisdiction Case No.2814 of 2018
======================================================
Ramanad Prasad
... ... Petitioner/s
Versus
Mr. Anjani Kumar Singh, The State Of Bihar Through The Chief Secretary
Bihar, Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4700 of 2018
Arising out of
Letters Patent Appeal No.292 of 2018
======================================================
Babita Kumari
... ... Petitioner/s
Versus
Sri Deepak Kumar, The Chief Secretary, The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
39/175
Miscellaneous Jurisdiction Case No. 4819 of 2018
Arising out of
Letters Patent Appeal No.821 of 2017
======================================================
Nand Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar, Through Mr. Tripurari Sharan, The Principal Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4835 of 2018
Arising out of
Letters Patent Appeal No.1489 of 2011
======================================================
Jitendra Kumar Prasad and Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through Mr. Deepak Kumar, The Chief Secretary and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4861 of 2018
Arising out of
Letters Patent Appeal No.539 of 2013
======================================================
Chandeshwar Prasad Sinha,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4892 of 2018
Arising out of
Letters Patent Appeal No.1870 of 2015
======================================================
Ram Prasad Sharan
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
40/175
Miscellaneous Jurisdiction Case No. 4915 of 2018
Arising out of
Civil Writ Jurisdiction Case No.3376 of 2018
======================================================
Nagina Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4980 of 2018
Arising out of
Civil Writ Jurisdiction Case No.14480 of 2018
======================================================
Sudarshan Jha
... ... Petitioner/s
Versus
The State Of Bihar Through, Sri Brajesh Malhotra, The Principal Secretary,
Land Reform Department,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4983 of 2018
Arising out of
Civil Writ Jurisdiction Case No.3399 of 2004
======================================================
Ram Prawesh Sharma
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5054 of 2018
Arising out of
Letters Patent Appeal No.1374 of 2017
======================================================
Gopal Krishnan
... ... Petitioner/s
Versus
The State Of Bihar Through The Secretary, Sri Arbind Kumar Choudhary,
Rural Development Department
... ... Opposite Party/s
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
41/175
======================================================
with
Miscellaneous Jurisdiction Case No. 5089 of 2018
Arising out of
Civil Writ Jurisdiction Case No.12823 of 2016
======================================================
M/s Shipra Bevarage Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5139 of 2018
Arising out of
Letters Patent Appeal No.1027 of 2014
======================================================
Ghanshyam Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5289 of 2018
Arising out of
Civil Writ Jurisdiction Case No.4047 of 2017
======================================================
Gopalpur And Rasulpur Panchayat
... ... Petitioner/s
Versus
Mr. Rakesh Srivastwa,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 215 of 2019
Arising out of
Miscellaneous Jurisdiction Case No.709 of 2016
======================================================
Nand Kumar Rana
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
42/175
with
Miscellaneous Jurisdiction Case No. 430 of 2019
Arising out of
Civil Writ Jurisdiction Case No.16486 of 2016
======================================================
Surendra Thakur
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 539 of 2019
Arising out of
Letters Patent Appeal No.1906 of 2016
======================================================
Md. Shamimuddin
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 687 of 2019
Arising out of
Letters Patent Appeal No.670 of 2018
======================================================
Jitendra Mohan Kanth
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 847 of 2019
Arising out of
Letters Patent Appeal No.2065 of 2016
======================================================
Naim @ Sah Mohammad Naim
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
43/175
Miscellaneous Jurisdiction Case No. 953 of 2019
Arising out of
Civil Writ Jurisdiction Case No.16519 of 2017
======================================================
Vishambhar Jha
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1117 of 2019
Arising out of
Letters Patent Appeal No.1010 of 2017
======================================================
Nand Dulari Kumari @ Mosmat Nand Dulari Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1147 of 2019
Arising out of
Civil Writ Jurisdiction Case No.7505 of 1998
======================================================
Niraj Kumar Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1156 of 2019
Arising out of
Letters Patent Appeal No.773 of 2014
======================================================
Manoj Kumar Pandey
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
44/175
Miscellaneous Jurisdiction Case No. 1207 of 2019
Arising out of
Letters Patent Appeal No.78 of 2014
======================================================
Smt. Chandra Jyoti Devi @ Chanda Devi
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1213 of 2019
Arising out of
Civil Writ Jurisdiction Case No.13554 of 2018
======================================================
Rohit Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1340 of 2019
Arising out of
Civil Writ Jurisdiction Case No.16432 of 2015
======================================================
Sri Bhagwan Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1513 of 2019
Arising out of
Civil Writ Jurisdiction Case No.13460 of 2010
======================================================
Krishna Nand Acharya
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
45/175
Miscellaneous Jurisdiction Case No. 1528 of 2019
Arising out of
Letters Patent Appeal No.1903 of 2016
======================================================
Subodh Kumar Dwivedi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1533 of 2019
Arising out of
Civil Writ Jurisdiction Case No.1485 of 2017
======================================================
Umesh Kumar Thakur
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1543 of 2019
Arising out of
Civil Writ Jurisdiction Case No.15120 of 2017
======================================================
Sri Shyam Narain jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1544 of 2019
Arising out of
Civil Writ Jurisdiction Case No.1013 of 2017
======================================================
Ashok Kumar Rai
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
46/175
Miscellaneous Jurisdiction Case No. 1603 of 2019
Arising out of
Letters Patent Appeal No.341 of 2018
======================================================
Om Prakash Ram
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1668 of 2019
======================================================
Syed Akabir Hussain
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1715 of 2019
Arising out of
Civil Writ Jurisdiction Case No.14223 of 2016
======================================================
Md. Pravez Khan
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1716 of 2019
Arising out of
Civil Writ Jurisdiction Case No.14223 of 2016
======================================================
Devendra Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1802 of 2019
Arising out of
Letters Patent Appeal No.517 of 2017
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
47/175
======================================================
Sanjay Kumar Madhukar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1925 of 2019
Arising out of
Civil Writ Jurisdiction Case No.17475 of 2017
======================================================
Gram Vikash Samiti Morauna Through Its President Ram Kumar Pandey
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2002 of 2019
Arising out of
Civil Writ Jurisdiction Case No.9433 of 2018
======================================================
DHIRENDRA KUMAR SINGH
... ... Petitioner/s
Versus
SRI AMIR SUBHANI
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2040 of 2019
Arising out of
Civil Writ Jurisdiction Case No.22395 of 2018
======================================================
Paramhans Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2045 of 2019
Arising out of
Letters Patent Appeal No.1441 of 2015
======================================================
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
48/175
Harendra Kumar Pathak @ Harindra Kumar Pathak
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2096 of 2019
Arising out of
Civil Writ Jurisdiction Case No.6829 of 1991
======================================================
Radha Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2140 of 2019
Arising out of
Miscellaneous Jurisdiction Case No.3968 of 2016
======================================================
Nand Kishore Bhagat
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2146 of 2019
Arising out of
Letters Patent Appeal No.840 of 2018
======================================================
M/s. Harideo Clinic through its Proprietor Dilip Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2147 of 2019
Arising out of
Letters Patent Appeal No.839 of 2018
======================================================
Ms. Nandraj Nursing Home through its Proprietor Subodh Kumar Yadav
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
49/175
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2148 of 2019
Arising out of
Letters Patent Appeal No.834 of 2018
======================================================
Ms. Kunal Hospital through its Proprietor Binod Kumar Suman
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2152 of 2019
Arising out of
Letters Patent Appeal No.833 of 2018
======================================================
Ms. Alok Surgical Hospital @ Surya Clinic
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2302 of 2019
Arising out of
Letters Patent Appeal No.217 of 2018
======================================================
Abdul Quiyum
... ... Petitioner/s
Versus
Dr. Surendra Prasad Singh, The Vice Chancellor, Lalit Narayan Mithila
University
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2348 of 2019
Arising out of
Civil Writ Jurisdiction Case No.19722 of 2011
======================================================
Dhirendra Kumar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
50/175
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2375 of 2019
Arising out of
Civil Writ Jurisdiction Case No.10222 of 2018
======================================================
Mahesh Thakur
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2402 of 2019
Arising out of
Civil Writ Jurisdiction Case No.5434 of 2013
======================================================
Shivnath Thakur
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2433 of 2019
Arising out of
Letters Patent Appeal No.1855 of 2015
======================================================
Shailendra Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2502 of 2019
Arising out of
Civil Writ Jurisdiction Case No.12512 of 2018
======================================================
Shivdhar Prasad @ Shivdhar Yadav
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
51/175
... ... Petitioner/s
Versus
Mr. Deepak Kumar, the State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2533 of 2019
Arising out of
Civil Writ Jurisdiction Case No.11486 of 2018
======================================================
Shivkant Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2543 of 2019
Arising out of
Civil Writ Jurisdiction Case No.7038 of 2017
======================================================
Arvind Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2578 of 2019
Arising out of
Letters Patent Appeal No.2292 of 2016
======================================================
Shambhu Raut
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2581 of 2019
Arising out of
Letters Patent Appeal No.1301 of 2017
======================================================
Sudhira Kumari
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
52/175
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2792 of 2019
Arising out of
Civil Writ Jurisdiction Case No.8895 of 2015
======================================================
Ganga Nand Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2805 of 2019
Arising out of
Letters Patent Appeal No.1409 of 2017
======================================================
Raj Narain Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2847 of 2019
Arising out of
Civil Writ Jurisdiction Case No.10297 of 2019
======================================================
Arif Husain
... ... Petitioner/s
Versus
The Bihar State Madarsa Education Board,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2873 of 2019
Arising out of
Civil Writ Jurisdiction Case No.2950 of 2019
======================================================
Abhilasha Singh,
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
53/175
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2881 of 2019
Arising out of
Civil Writ Jurisdiction Case No.16634 of 2018
======================================================
Vikash Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2901 of 2019
Arising out of
Letters Patent Appeal No.1615 of 2017
======================================================
Krishna Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2902 of 2019
Arising out of
Letters Patent Appeal No.136 of 2018
======================================================
Sihasan Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2913 of 2019
Arising out of
CIVIL REVIEW No.217 of 2018
======================================================
Ayodhya Prasad
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
54/175
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2947 of 2019
Arising out of
Civil Writ Jurisdiction Case No.3058 of 2018
======================================================
Hemant Kumar
... ... Petitioner/s
Versus
Sri G.C Srivastava, Chief Managing Director
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3148 of 2019
Arising out of
Letters Patent Appeal No.679 of 2012
======================================================
Birchandra Thakur
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3212 of 2019
Arising out of
Civil Writ Jurisdiction Case No.12287 of 2012
======================================================
Arakshi Karamcharigan Sahkari Grih Nirman Samiti Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3237 of 2019
Arising out of
Letters Patent Appeal No.1396 of 2018
======================================================
Jagnath Prasad
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
55/175
... ... Petitioner/s
Versus
The State Bank of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3274 of 2019
Arising out of
Civil Writ Jurisdiction Case No.5418 of 2019
======================================================
Upendra Mahto
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3331 of 2019
Arising out of
Civil Writ Jurisdiction Case No.19438 of 2018
======================================================
Sujit Kumar @ Sujit Kumar Mehta
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3343 of 2019
Arising out of
Letters Patent Appeal No.199 of 2018
======================================================
Uday Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3444 of 2019
Arising out of
Letters Patent Appeal No.1472 of 2018
======================================================
Arun Kumar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
56/175
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3448 of 2019
Arising out of
Letters Patent Appeal No.716 of 2017
======================================================
Sita Ram Prasad
... ... Petitioner/s
Versus
State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3492 of 2019
Arising out of
Civil Writ Jurisdiction Case No.12766 of 2017
======================================================
Ravindra Prasad Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3613 of 2019
Arising out of
Civil Writ Jurisdiction Case No.17445 of 2015
======================================================
Md. Alam,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3683 of 2019
Arising out of
Civil Writ Jurisdiction Case No.19866 of 2016
======================================================
Babloo Kumar Singh @ Bablu Kumar Singh,
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
57/175
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3912 of 2019
======================================================
Mrs. Tahmina Imam Punvani
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3913 of 2019
Arising out of
Letters Patent Appeal No.1036 of 2018
======================================================
The Best Towers Private Limited
... ... Petitioner/s
Versus
Reliance Communication Limited
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3923 of 2019
Arising out of
Civil Writ Jurisdiction Case No.3728 of 2019
======================================================
Ramakant Ram
... ... Petitioner/s
Versus
Sri Deepak Kumar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3972 of 2019
Arising out of
Civil Writ Jurisdiction Case No.18523 of 2015
======================================================
M/s Patwari Udyog, a Partnership Firm having
... ... Petitioner/s
Versus
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
58/175
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3977 of 2019
Arising out of
Civil Writ Jurisdiction Case No.6627 of 2019
======================================================
Md. Ashraf,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4047 of 2019
Arising out of
Civil Writ Jurisdiction Case No.7829 of 2018
======================================================
Domai Mahto @ Domai Mahato
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4077 of 2019
Arising out of
Civil Writ Jurisdiction Case No.9231 of 2018
======================================================
Narnath Mandal,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4131 of 2019
Arising out of
Civil Writ Jurisdiction Case No.3809 of 2019
======================================================
Bhagavan Saw,
... ... Petitioner/s
Versus
Sri Vivek Kumar Singh,
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
59/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4206 of 2019
Arising out of
Civil Writ Jurisdiction Case No.19049 of 2016
======================================================
Shahbaz Ansari,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4285 of 2019
Arising out of
Civil Writ Jurisdiction Case No.9574 of 2012
======================================================
Akshansh Ankit,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4333 of 2019
Arising out of
Civil Writ Jurisdiction Case No.16183 of 2012
======================================================
Raj Ranjan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4389 of 2019
Arising out of
Civil Writ Jurisdiction Case No.6861 of 2018
======================================================
Chandramani Kumar,
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
60/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4707 of 2019
Arising out of
Letters Patent Appeal No.438 of 2017
======================================================
Prabhakar Mishra
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4715 of 2019
Arising out of
Civil Writ Jurisdiction Case No.7524 of 2019
======================================================
Santosh Kumar,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4724 of 2019
Arising out of
Letters Patent Appeal No.635 of 2018
======================================================
Awadhesh Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4745 of 2019
Arising out of
Civil Writ Jurisdiction Case No.5124 of 2018
======================================================
Prashant Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
61/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4839 of 2019
Arising out of
Civil Writ Jurisdiction Case No.9450 of 2016
======================================================
Kapil Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4888 of 2019
Arising out of
Civil Writ Jurisdiction Case No.11490 of 2017
======================================================
Shyam Narayan Sinha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4941 of 2019
Arising out of
Letters Patent Appeal No.330 of 2019
======================================================
Md. Mahtab Alam
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5007 of 2019
Arising out of
Civil Writ Jurisdiction Case No.5694 of 2019
======================================================
Shyam Bihari Tiwari,
... ... Petitioner/s
Versus
The State of Bihar.
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
62/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5010 of 2019
Arising out of
Civil Writ Jurisdiction Case No.163 of 1993
======================================================
Manish Sinha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5076 of 2019
Arising out of
Letters Patent Appeal No.857 of 2018
======================================================
Arwind Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5088 of 2019
Arising out of
Letters Patent Appeal No.1426 of 2015
======================================================
Shiv Kumar Singh
... ... Petitioner/s
Versus
Amit Khare,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5120 of 2019
Arising out of
Civil Writ Jurisdiction Case No.16977 of 2019
======================================================
Radhe Shyam Sharma,
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
63/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5148 of 2019
Arising out of
Civil Writ Jurisdiction Case No.1358 of 2019
======================================================
Laljee Jhangar @ Lalu Jhangar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5171 of 2019
Arising out of
Civil Writ Jurisdiction Case No.5805 of 2019
======================================================
E Sector Vikas Samiti, Peoples Cooperative
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5191 of 2019
Arising out of
Letters Patent Appeal No.1880 of 2015
======================================================
Narayan Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5283 of 2019
Arising out of
Letters Patent Appeal No.65 of 2016
======================================================
Indu Kant Mishra
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
64/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5284 of 2019
Arising out of
Letters Patent Appeal No.43 of 2016
======================================================
Baidya Nath Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5313 of 2019
Arising out of
Letters Patent Appeal No.622 of 2018
======================================================
Harihardatt Vatsa Kumar Pankaj,
... ... Petitioner/s
Versus
The Bihar State Power Holding Company Ltd.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 33 of 2020
Arising out of
Civil Writ Jurisdiction Case No.8238 of 2019
======================================================
Globus Spirits Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 58 of 2020
Arising out of
Civil Writ Jurisdiction Case No.14510 of 2019
======================================================
Amarjeet Kumar,
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
65/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 71 of 2020
Arising out of
Criminal Writ Jurisdiction Case No.792 of 2019
======================================================
Dhanmun Yadav @ Dhanjee Yadav,
... ... Petitioner/s
Versus
Deepak Kumar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 80 of 2020
Arising out of
Letters Patent Appeal No.686 of 2017
======================================================
Md. Anwar Ahmad
... ... Petitioner/s
Versus
Mr. Uday Singh Kumawat, Chairman, Bihar State Tourism Development
Corporation Ltd.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 103 of 2020
Arising out of
Miscellaneous Jurisdiction Case No.4522 of 2018
======================================================
Manoj Kumar Mahta
... ... Petitioner/s
Versus
The State of Bihar.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 120 of 2020
Arising out of
Letters Patent Appeal No.1084 of 2017
======================================================
Gyanti Devi,
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
66/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 304 of 2020
Arising out of
Letters Patent Appeal No.1302 of 2019
======================================================
M/s Ramesh Kumar Baid and Sons (HUF)
... ... Petitioner/s
Versus
Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 375 of 2020
Arising out of
Letters Patent Appeal No.2138 of 2015
======================================================
Chhutaharu Das Prathmik Sah Madhya Sanskrit Vidyalaya Pathraha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 382 of 2020
Arising out of
Civil Writ Jurisdiction Case No.6936 of 2019
======================================================
Santosh Prasad Sah,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 485 of 2020
Arising out of
Letters Patent Appeal No.686 of 2018
======================================================
Gautam Paswan @ Gautam Kumar
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
67/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 488 of 2020
Arising out of
Civil Writ Jurisdiction Case No.2286 of 2018
======================================================
Md. Shadab Anjum
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 574 of 2020
Arising out of
Letters Patent Appeal No.1800 of 2018
======================================================
Dr. Deepak Kumar,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 644 of 2020
Arising out of
Civil Writ Jurisdiction Case No.9239 of 2019
======================================================
Dr. Amit Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 647 of 2020
Arising out of
Civil Writ Jurisdiction Case No.12037 of 2019
======================================================
Dr. Amit Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
68/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 705 of 2020
Arising out of
Civil Writ Jurisdiction Case No.3639 of 2000
======================================================
Vidyanand Mithila Sanskrit Mahavidyalay Sankatmochan Dham,Darbhanga
... ... Petitioner/s
Versus
Mr. R.K. Mahajan, The Principal Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 714 of 2020
Arising out of
Miscellaneous Jurisdiction Case No.125 of 2015
======================================================
Sanjeev Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 782 of 2020
Arising out of
Miscellaneous Jurisdiction Case No.3722 of 2016
======================================================
Arvind Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 823 of 2020
======================================================
Deep Narayan Gupta
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
69/175
with
Miscellaneous Jurisdiction Case No. 1037 of 2020
Arising out of
Miscellaneous Jurisdiction Case No.125 of 2015
======================================================
Chanchal Kumari,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1145 of 2020
Arising out of
Criminal Writ Jurisdiction Case No.1264 of 2016
======================================================
Sita Ram Singh,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1178 of 2020
Arising out of
Civil Writ Jurisdiction Case No.12227 of 2016
======================================================
Sudhir Kumar Ojha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1189 of 2020
Arising out of
Civil Writ Jurisdiction Case No.20497 of 2018
======================================================
Kamal Deo Singh @ Kamaldeo Bhardwaj
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
70/175
Miscellaneous Jurisdiction Case No. 1217 of 2020
Arising out of
Civil Writ Jurisdiction Case No.16965 of 2018
======================================================
Md. Sayeed Siddique
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1242 of 2020
Arising out of
Civil Writ Jurisdiction Case No.6827 of 2018
======================================================
Krishnakant Mishra
... ... Petitioner/s
Versus
The State of Bihar.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1318 of 2020
Arising out of
Civil Writ Jurisdiction Case No.21796 of 2018
======================================================
Chandrika Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1324 of 2020
======================================================
Seva Nivrit Shikshketar Karmchari Sangh, B.R.A. Bihar University,
Muzaffarpur
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
71/175
Miscellaneous Jurisdiction Case No. 1335 of 2020
Arising out of
Letters Patent Appeal No.109 of 2018
======================================================
GAYATRI KUMARI @ GAYATRI DEVI
... ... Petitioner/s
Versus
THE STATE OF BIHAR THROUGH SRI DEEPAK KUMAR, CHIEF
SECRETARY
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1339 of 2020
Arising out of
Civil Writ Jurisdiction Case No.25037 of 2019
======================================================
Satyendra Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 16 of 2021
======================================================
Sikandar Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 81 of 2021
Arising out of
Civil Writ Jurisdiction Case No.4773 of 2020
======================================================
SASHI KUMAR
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
72/175
Miscellaneous Jurisdiction Case No. 142 of 2021
Arising out of
Civil Writ Jurisdiction Case No.19599 of 2018
======================================================
Bihar Pradesh Madhyami Shiksha Shikshetar Karamchari Mahasangh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 143 of 2021
Arising out of
Letters Patent Appeal No.255 of 2020
======================================================
Dr. Ravi Ranjan Kumar
... ... Petitioner/s
Versus
Deepak Kumar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 180 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6147 of 2020
======================================================
SANGITA DEVI
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 181 of 2021
Arising out of
Civil Writ Jurisdiction Case No.22477 of 2018
======================================================
Rama Shankar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
73/175
Miscellaneous Jurisdiction Case No. 183 of 2021
Arising out of
Civil Writ Jurisdiction Case No.67 of 2020
======================================================
Sanjiv Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 233 of 2021
Arising out of
Civil Writ Jurisdiction Case No.5813 of 2009
======================================================
Sadan Shah
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 278 of 2021
Arising out of
Civil Writ Jurisdiction Case No.2164 of 2020
======================================================
Sri Sri 108 Baba Bhuteshwar Nath Mahadev Mandir,
... ... Petitioner/s
Versus
The State of Bihar.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 279 of 2021
Arising out of
Civil Writ Jurisdiction Case No.22590 of 2019
======================================================
Krishna Kumar @ Krishna Kumar Soni
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
74/175
Miscellaneous Jurisdiction Case No. 291 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8093 of 2019
======================================================
Pratijnya, Social Organisation
... ... Petitioner/s
Versus
The Union of India.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 317 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7626 of 2020
======================================================
Shashi Shekhar Prasad Singh @ Sashi Sheshar Prasad Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 318 of 2021
Arising out of
Civil Writ Jurisdiction Case No.12031 of 2019
======================================================
Rina Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 340 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8093 of 2019
======================================================
Pratijnya, Social Organization
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
75/175
Miscellaneous Jurisdiction Case No. 380 of 2021
Arising out of
Letters Patent Appeal No.620 of 2019
======================================================
Kailash Kumar Mahto,
... ... Petitioner/s
Versus
The State of Bihar, through its Chief Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 402 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7384 of 2018
======================================================
Arun Kumar,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 403 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8017 of 2020
======================================================
Om Prakash Singh @ Munna Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 513 of 2021
Arising out of
Civil Writ Jurisdiction Case No.18621 of 2018
======================================================
Budh Ram Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
76/175
Miscellaneous Jurisdiction Case No. 526 of 2021
Arising out of
Civil Writ Jurisdiction Case No.1742 of 2020
======================================================
MAHENDRA CHOUDHARY @ MAHENDRA KUMAR
... ... Petitioner/s
Versus
Mr. Amir Subhani
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 575 of 2021
Arising out of
Civil Writ Jurisdiction Case No.22013 of 2018
======================================================
Rajiv Kumar
... ... Petitioner/s
Versus
The State of Bihar through Sri Deepak Kumar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 591 of 2021
Arising out of
Criminal Writ Jurisdiction Case No.113 of 2020
======================================================
Ramdev Prasad Yadav @ Ramdeo Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 648 of 2021
Arising out of
Civil Writ Jurisdiction Case No.19441 of 2019
======================================================
Shyam Narayan Prasad
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
77/175
Miscellaneous Jurisdiction Case No. 686 of 2021
Arising out of
Civil Writ Jurisdiction Case No.21442 of 2018
======================================================
Sanjay Paswan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 689 of 2021
Arising out of
Civil Writ Jurisdiction Case No.16383 of 2018
======================================================
Chandan Kumar
... ... Petitioner/s
Versus
Shri Deepak Kumar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 691 of 2021
Arising out of
Civil Writ Jurisdiction Case No.18059 of 2019
======================================================
Nirbhay Prashant, Advocate, in- Person
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 734 of 2021
Arising out of
Civil Writ Jurisdiction Case No.13137 of 2019
======================================================
Suresh Kumar @ Suresh Kashyap
... ... Petitioner/s
Versus
Shri Deepak Kumar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
78/175
Miscellaneous Jurisdiction Case No. 784 of 2021
Arising out of
Letters Patent Appeal No.1585 of 2018
======================================================
Ram Prasad Mishra
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 787 of 2021
Arising out of
Civil Writ Jurisdiction Case No.1329 of 2020
======================================================
Bijendra Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 846 of 2021
Arising out of
CIVIL REVIEW No.209 of 2012
======================================================
Alakh Kumar Sinha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 909 of 2021
Arising out of
Civil Writ Jurisdiction Case No.24509 of 2018
======================================================
Bhagwan sah
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
79/175
Miscellaneous Jurisdiction Case No. 911 of 2021
Arising out of
Miscellaneous Jurisdiction Case No.2583 of 2019
======================================================
Surendra Bhagat
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 968 of 2021
Arising out of
Civil Writ Jurisdiction Case No.17117 of 2019
======================================================
Kanhaiya Kumar
... ... Petitioner/s
Versus
The State of Bihar through Principal Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1021 of 2021
Arising out of
Letters Patent Appeal No.152 of 2018
======================================================
Ram Singar Singh
... ... Petitioner/s
Versus
The State of Bihar.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1079 of 2021
Arising out of
Civil Writ Jurisdiction Case No.133 of 2019
======================================================
Sanjeet Kumar,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
80/175
Miscellaneous Jurisdiction Case No. 1096 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9820 of 2020
======================================================
Deenbandhu Choudhary
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1137 of 2021
Arising out of
Miscellaneous Jurisdiction Case No.3968 of 2016
======================================================
Ram Pravesh Ram
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1185 of 2021
Arising out of
Civil Writ Jurisdiction Case No.25840 of 2019
======================================================
Md. Sabir Hussain @ Sabir Husain,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1217 of 2021
Arising out of
Civil Writ Jurisdiction Case No.17445 of 2015
======================================================
Md. Alam
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
81/175
Miscellaneous Jurisdiction Case No. 1235 of 2021
Arising out of
Civil Writ Jurisdiction Case No.10060 of 2019
======================================================
Bijli Yadav @ Rajballabh Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1243 of 2021
Arising out of
Civil Writ Jurisdiction Case No.13730 of 2019
======================================================
Makbool Alam
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1280 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6999 of 2015
======================================================
Sanjeev Kumar Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1284 of 2021
Arising out of
Civil Writ Jurisdiction Case No.17533 of 2014
======================================================
Md. Raja
... ... Petitioner/s
Versus
Thiyagraja SM,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
82/175
Miscellaneous Jurisdiction Case No. 1307 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9800 of 2020
======================================================
Ramashish Mahto
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1310 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8199 of 2020
======================================================
Patna I.S.B.T. Vendor Hawkers Union
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1379 of 2021
Arising out of
CIVIL REVIEW No.146 of 2018
======================================================
Samadhan Seva Samiti,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1381 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8071 of 2020
======================================================
Amit Sharma,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
83/175
Miscellaneous Jurisdiction Case No. 1400 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7727 of 2020
======================================================
Sharwan Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1403 of 2021
Arising out of
Civil Writ Jurisdiction Case No.10812 of 1999
======================================================
Shashi Kala Khetan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1416 of 2021
Arising out of
Civil Writ Jurisdiction Case No.17030 of 2019
======================================================
Abdul Majid
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1422 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9004 of 2020
======================================================
Navin Nikunj
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
84/175
Miscellaneous Jurisdiction Case No. 1460 of 2021
Arising out of
Civil Writ Jurisdiction Case No.2922 of 2021
======================================================
Sunil Singh @ Sunil Kumar Singh
... ... Petitioner/s
Versus
Shri Chaitanya Prasad, Additional Secretary, Prohibition Excise and
Registration Department,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1486 of 2021
Arising out of
Civil Writ Jurisdiction Case No.22930 of 2018
======================================================
Suresh Kashyap @ Suresh Kumar,
... ... Petitioner/s
Versus
Shri Vivek Kumar Singh,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1490 of 2021
Arising out of
Letters Patent Appeal No.1337 of 2018
======================================================
Md. Habibur Rahman
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1498 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9019 of 2020
======================================================
Swami Nath Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
85/175
Miscellaneous Jurisdiction Case No. 1505 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7980 of 2020
======================================================
Zahid Hussain
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1506 of 2021
Arising out of
Letters Patent Appeal No.981 of 2017
======================================================
Girdhari Prasad Yadav,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1507 of 2021
Arising out of
Civil Writ Jurisdiction Case No.10523 of 2019
======================================================
Raghu Bansh Mahto
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1508 of 2021
Arising out of
Civil Writ Jurisdiction Case No.20179 of 2019
======================================================
Amresh Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
86/175
Miscellaneous Jurisdiction Case No. 1537 of 2021
Arising out of
Civil Writ Jurisdiction Case No.1973 of 2019
======================================================
Satrughan Singh
... ... Petitioner/s
Versus
Mr. Arbind Kumar Choudhary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1561 of 2021
Arising out of
Civil Writ Jurisdiction Case No.16815 of 2018
======================================================
Subhash Prasad Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1581 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9422 of 2020
======================================================
Indra Mohan Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1605 of 2021
Arising out of
Civil Writ Jurisdiction Case No.20038 of 2019
======================================================
Jagannath Singh
... ... Petitioner/s
Versus
The State of Bihar through Sri Tripurari Sharan,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
87/175
Miscellaneous Jurisdiction Case No. 1618 of 2021
Arising out of
Civil Writ Jurisdiction Case No.25637 of 2019
======================================================
Prabha Devi @ Prabha Devi
... ... Petitioner/s
Versus
The State of Bihar through Dr. Nilesh Ram Chandra Deore, the District
Magistrate
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1623 of 2021
Arising out of
Civil Writ Jurisdiction Case No.22925 of 2019
======================================================
Pankaj Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1644 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8452 of 2020
======================================================
Suraj Kumar
... ... Petitioner/s
Versus
The State of Bihar through Principal Secretary, Excise Department
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1685 of 2021
Arising out of
Civil Writ Jurisdiction Case No.18874 of 2017
======================================================
Indushekhar,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
88/175
Miscellaneous Jurisdiction Case No. 1687 of 2021
Arising out of
Civil Writ Jurisdiction Case No.17445 of 2015
======================================================
Md. Imam Hussain,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1689 of 2021
Arising out of
Civil Writ Jurisdiction Case No.12431 of 2019
======================================================
Md. Israfil @ Israfil Ansari @ Israfil
... ... Petitioner/s
Versus
The State of Bihar through Sri Chaitanya Prasad, Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1695 of 2021
Arising out of
Miscellaneous Jurisdiction Case No.2661 of 2019
======================================================
Shiv Kumar Sukla @ Shiv KUmar Shukla,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1698 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6052 of 2018
======================================================
Syed Jamauluddin Ali
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
89/175
Miscellaneous Jurisdiction Case No. 1702 of 2021
Arising out of
Letters Patent Appeal No.318 of 2021
======================================================
Dr. Pawan Kumar,
... ... Petitioner/s
Versus
Dr. (Prof.) Nihar Ranjan Biswas,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1707 of 2021
Arising out of
Civil Writ Jurisdiction Case No.3703 of 2021
======================================================
Deepak Kumar
... ... Petitioner/s
Versus
The State of Bihar, through Sri Chairanya Prasad S/o Not Known to the
Petitioner,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1724 of 2021
Arising out of
Letters Patent Appeal No.1326 of 2015
======================================================
Pawan Kumar Upadhay
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1747 of 2021
Arising out of
Civil Writ Jurisdiction Case No.984 of 2021
======================================================
Shailendra Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar through the Chief Secretary,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
90/175
Miscellaneous Jurisdiction Case No. 1749 of 2021
Arising out of
Civil Writ Jurisdiction Case No.16009 of 2018
======================================================
Balmiki Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1762 of 2021
Arising out of
Letters Patent Appeal No.716 of 2017
======================================================
Gulab Narayan Jha,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1772 of 2021
Arising out of
Civil Writ Jurisdiction Case No.14842 of 2018
======================================================
Gonu Ray
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1773 of 2021
Arising out of
Letters Patent Appeal No.113 of 2013
======================================================
Bihar Rajkiya Nalkoop Karmchari Sangh
... ... Petitioner/s
Versus
The State of Bihar, through (Shri Trirpurari Sharan) the Chief Secretary,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
91/175
Miscellaneous Jurisdiction Case No. 1776 of 2021
Arising out of
Civil Writ Jurisdiction Case No.1970 of 2020
======================================================
Mahaveer Prasad Akela @ Mahaveer Akela
... ... Petitioner/s
Versus
The State of Bihar through Mr. Tripuri Saran, IAS, the Chief Secretary,
Government of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1783 of 2021
Arising out of
Letters Patent Appeal No.773 of 2016
======================================================
Ajit Singh
... ... Petitioner/s
Versus
The State of Bihar through the Divisional Commissioner
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1786 of 2021
Arising out of
Civil Writ Jurisdiction Case No.13029 of 2021
======================================================
Daisy Devi,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1805 of 2021
Arising out of
Civil Writ Jurisdiction Case No.15475 of 2016
======================================================
Vikas Chandra Guddu Baba
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
92/175
Miscellaneous Jurisdiction Case No. 1815 of 2021
Arising out of
Civil Writ Jurisdiction Case No.15581 of 2018
======================================================
Bishwnath Prasad Singh @ Vishwanath Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1818 of 2021
Arising out of
Letters Patent Appeal No.54 of 2012
======================================================
Ram Kumar Chaudhary
... ... Petitioner/s
Versus
The State of Bihar through the Principal Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1822 of 2021
Arising out of
Civil Writ Jurisdiction Case No.20179 of 2019
======================================================
Amlavati devi
... ... Petitioner/s
Versus
Mr. Tripurari Sharan,Chief Secretary, Government of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1845 of 2021
Arising out of
Civil Writ Jurisdiction Case No.1686 of 2020
======================================================
Shiv Balak Prasad Gond,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
93/175
Miscellaneous Jurisdiction Case No. 1863 of 2021
Arising out of
Civil Writ Jurisdiction Case No.928 of 2021
======================================================
Nawal Kishore Rai
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1889 of 2021
Arising out of
Civil Writ Jurisdiction Case No.10418 of 2021
======================================================
Jitendra Singh
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1906 of 2021
Arising out of
Civil Writ Jurisdiction Case No.5670 of 2018
======================================================
Md. Ahteshamul Haque Ansari
... ... Petitioner/s
Versus
The State of Bihar through Tripurari Sharan The Chief Secretary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1939 of 2021
Arising out of
Civil Writ Jurisdiction Case No.3947 of 2021
======================================================
Horil Paswan,
... ... Petitioner/s
Versus
Shri Vivek Kumar Singh,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
94/175
Miscellaneous Jurisdiction Case No. 1944 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6583 of 2020
======================================================
Ranjeet Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1948 of 2021
Arising out of
Civil Writ Jurisdiction Case No.12023 of 2018
======================================================
Akhilesh Kumar,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1984 of 2021
Arising out of
Criminal Writ Jurisdiction Case No.187 of 2014
======================================================
Sudhir Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2046 of 2021
Arising out of
Civil Writ Jurisdiction Case No.3107 of 2021
======================================================
Chandan Kumar Sahni
... ... Petitioner/s
Versus
The State of Bihar through the Election Commission, Bihar, Patna namely
Shree H.R. Srinivasa.
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
95/175
Miscellaneous Jurisdiction Case No. 2056 of 2021
Arising out of
Civil Writ Jurisdiction Case No.14556 of 2018
======================================================
Hari Shankar Singh
... ... Petitioner/s
Versus
The State of Bihar through Mr. Amir Subhani, the Principal Secretary,
Department of Home
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2058 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9494 of 2020
======================================================
Vijay Kumar Singh,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2078 of 2021
Arising out of
Civil Writ Jurisdiction Case No.15328 of 2021
======================================================
Basant Vihar Awashiya Colony,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2079 of 2021
Arising out of
Civil Writ Jurisdiction Case No.5293 of 2021
======================================================
Sanjay Kumar Singh,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
96/175
Miscellaneous Jurisdiction Case No. 2088 of 2021
Arising out of
Civil Writ Jurisdiction Case No.13228 of 2021
======================================================
Janardan Mahto,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2104 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9077 of 2020
======================================================
Mdr. Karim Uddin Siddique
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2120 of 2021
Arising out of
Civil Writ Jurisdiction Case No.72 of 2017
======================================================
Juli Kumari,
... ... Petitioner/s
Versus
Sushil Kumar Rai,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2139 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9747 of 2021
======================================================
Umesh Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
97/175
Miscellaneous Jurisdiction Case No. 2148 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8862 of 2020
======================================================
Rajeev Kumar Raman @ Rajeev Kumar Reman
... ... Petitioner/s
Versus
The State of Bihar through Principal Secretary cum Commissioner
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2178 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7525 of 2020
======================================================
Santosh Kumar @ Santosh Kumar Gupta
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2183 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6367 of 2021
======================================================
Shiv Narayan Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2206 of 2021
Arising out of
Civil Writ Jurisdiction Case No.10268 of 2021
======================================================
Virendra Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
98/175
Miscellaneous Jurisdiction Case No. 2246 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7153 of 2021
======================================================
Ranjit Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2247 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6888 of 2021
======================================================
Fakira Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2272 of 2021
Arising out of
Civil Writ Jurisdiction Case No.11410 of 2021
======================================================
Naveen Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2273 of 2021
Arising out of
Letters Patent Appeal No.174 of 2016
======================================================
Alok Kumar Pankaj
... ... Petitioner/s
Versus
Sri Deepak Kumar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
99/175
Miscellaneous Jurisdiction Case No. 2292 of 2021
Arising out of
Civil Writ Jurisdiction Case No.3284 of 2021
======================================================
Smt. Poonam
... ... Petitioner/s
Versus
Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2294 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6932 of 2021
======================================================
Baidya Nath Prasad Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2306 of 2021
Arising out of
Civil Writ Jurisdiction Case No.11192 of 2021
======================================================
Rajendra Ray
... ... Petitioner/s
Versus
The State of Bihar through Mr. Pankaj Kumar Pal,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2307 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8503 of 2021
======================================================
Patna Zila Sudhar Samitee
... ... Petitioner/s
Versus
The State of Bihar through Mr. Tripurari Sharan The Chief Secretary, Govt. of
Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
100/175
Miscellaneous Jurisdiction Case No. 2310 of 2021
Arising out of
Civil Writ Jurisdiction Case No.10967 of 2021
======================================================
Uma Shankar Sharma
... ... Petitioner/s
Versus
Sri Pratyaya Amrit, The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2319 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9244 of 2020
======================================================
Pappu Kumar @ Pradeep Kumar Gupta @ Pradip Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2360 of 2021
Arising out of
Civil Writ Jurisdiction Case No.18719 of 2019
======================================================
Pankaj Kumar
... ... Petitioner/s
Versus
Sri Manoj Kumar Singh, The Principal Secretary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 46 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1957 of 2021
======================================================
Suvendra Dubey @ Shubhendu Dubey
... ... Petitioner/s
Versus
The Secretary, Ministry of Health and family Welfare
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
101/175
Miscellaneous Jurisdiction Case No. 91 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17769 of 2018
======================================================
Akhil Bhartiya Barh,
... ... Petitioner/s
Versus
Shri Arun Kumar Singh Chief Secreary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 113 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10692 of 2021
======================================================
Deepak Kumar Rai
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 117 of 2022
Arising out of
Civil Writ Jurisdiction Case No.6791 of 2021
======================================================
Krishana Kumar Kamal
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 149 of 2022
Arising out of
Civil Writ Jurisdiction Case No.8325 of 2018
======================================================
Kunal Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
102/175
Miscellaneous Jurisdiction Case No. 175 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18919 of 2021
======================================================
Rajesh Kumar
... ... Petitioner/s
Versus
The State of Bihar.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 176 of 2022
Arising out of
Civil Writ Jurisdiction Case No.16561 of 2021
======================================================
Khushbu Kumari
... ... Petitioner/s
Versus
The Nava Nalanda Mahavihar Bhikshu Jagdish Kashyap Marg, Nalanda
(Bihar)
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 187 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15202 of 2021
======================================================
Raushan Kewal Pathak
... ... Petitioner/s
Versus
Sri K.K. Pathak, Principal Secretary, Excise Department, Govt. of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 192 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1664 of 2012
======================================================
Urmila Devi
... ... Petitioner/s
Versus
The State of Bihar through the Chief Secretary, Govenment of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
103/175
Miscellaneous Jurisdiction Case No. 204 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4418 of 2021
======================================================
Tarkeshwar Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 208 of 2022
Arising out of
Letters Patent Appeal No.724 of 2016
======================================================
Kameshwar Pandey,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 213 of 2022
Arising out of
Civil Writ Jurisdiction Case No.353 of 2021
======================================================
Ayush Doctors Organization, Bihar, Patna through its Secretary, Dr. Kamal
Kishore Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 215 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9093 of 2021
======================================================
Satyadeo Prasad
... ... Petitioner/s
Versus
The State of Bihar through the Secretary (namely Vivek Kumar Singh),
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
104/175
Miscellaneous Jurisdiction Case No. 224 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4540 of 2015
======================================================
Rajesh Kumar Sinha,
... ... Petitioner/s
Versus
The Apurva Awas Yojna Pvt. Ltd., Patna
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 225 of 2022
Arising out of
Letters Patent Appeal No.476 of 2012
======================================================
Usha Srivastava,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 286 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17614 of 2021
======================================================
Arman
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 287 of 2022
======================================================
Vivekanand Sharma
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 289 of 2022
======================================================
Meera Singh,
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
105/175
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 291 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7429 of 2018
======================================================
Rohit Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 303 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9119 of 2019
======================================================
National Federation of the Blind Bihar Branch,
... ... Petitioner/s
Versus
Shri Amir Subhani, Chief Secretary, Govt. of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 305 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2658 of 2021
======================================================
Rahim Alam,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 322 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2820 of 2012
======================================================
Md Zakir
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
106/175
... ... Petitioner/s
Versus
Mr. Anjani Kumar Singh
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 347 of 2022
Arising out of
Civil Writ Jurisdiction Case No.19414 of 2018
======================================================
Krishna Murari Agrawal,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 350 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2635 of 2020
======================================================
Komal Paswan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 353 of 2022
Arising out of
Civil Writ Jurisdiction Case No.13382 of 2021
======================================================
Jakir Hossain
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 375 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4377 of 2021
======================================================
Md. Kamaluddin Khan
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
107/175
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 377 of 2022
======================================================
Umesh Prasad Yadav,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 384 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9062 of 2017
======================================================
Uday Kumar Pandey
... ... Petitioner/s
Versus
The State of Bihar through the Mr. Anand Kishore
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 397 of 2022
Arising out of
Civil Writ Jurisdiction Case No.6466 of 2021
======================================================
Rambalak Paswan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 398 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15988 of 2021
======================================================
Yogendra Ray
... ... Petitioner/s
Versus
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
108/175
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 401 of 2022
Arising out of
Civil Writ Jurisdiction Case No.12397 of 2021
======================================================
Roona
... ... Petitioner/s
Versus
The State of Bihar through Sri Amir Subhani, Chief Secretary, Government of
Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 454 of 2022
Arising out of
Civil Writ Jurisdiction Case No.8307 of 2021
======================================================
Pawan Kumar,
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 463 of 2022
Arising out of
Civil Writ Jurisdiction Case No.941 of 2019
======================================================
Bibha Kumari @ Vibha Rai,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 471 of 2022
Arising out of
Letters Patent Appeal No.949 of 2016
======================================================
Ashok Kumar
... ... Petitioner/s
Versus
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
109/175
The State of Bihar through,Sri Aamir Subhani,the Chief Secretary, Govt. of
Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 481 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15692 of 2021
======================================================
M/s Intelligence Security Force,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 485 of 2022
Arising out of
Civil Writ Jurisdiction Case No.14050 of 2021
======================================================
Sargun Prasad Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 493 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15146 of 2021
======================================================
Krishna Ray
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 496 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15644 of 2021
======================================================
M/s intelligence Security Force, Bodh Gaya
... ... Petitioner/s
Versus
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
110/175
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 497 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9205 of 2021
======================================================
Arun Kumar @ Arun Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 501 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10306 of 2021
======================================================
Uma Baitha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 502 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9332 of 2021
======================================================
Manju Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 506 of 2022
Arising out of
Civil Writ Jurisdiction Case No.20030 of 2021
======================================================
Ranvijay Singh
... ... Petitioner/s
Versus
The State Bank of India,
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
111/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 508 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7013 of 2020
======================================================
Garg Drugs,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 516 of 2022
Arising out of
Civil Writ Jurisdiction Case No.13930 of 2021
======================================================
Durganand Jha,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 519 of 2022
Arising out of
Civil Writ Jurisdiction Case No.8662 of 2021
======================================================
The Assistant General Manager, Indian Bank
... ... Petitioner/s
Versus
Amul Feeds Private Ltd. represented through its Director namely Ashok
Kumar Singh
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 521 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18139 of 2021
======================================================
Maheshwari Devi
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
112/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 543 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10134 of 2021
======================================================
Sanjay Kumar Roy
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 546 of 2022
Arising out of
Civil Writ Jurisdiction Case No.13966 of 2018
======================================================
Nirbhay Kumar,
... ... Petitioner/s
Versus
Md. Balaghuddin,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 547 of 2022
Arising out of
Letters Patent Appeal No.1137 of 2018
======================================================
Pt Vedanand Umesh Mishra Ramjanki College, Mahua Vaishali through its
Secretary Umesh Mishra
... ... Petitioner/s
Versus
The State of Bihar through Sri R.K. Mahajan,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 577 of 2022
Arising out of
Civil Writ Jurisdiction Case No.3505 of 2022
======================================================
Krishna Kumar Sinha
... ... Petitioner/s
Versus
The Union of India,
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
113/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 582 of 2022
Arising out of
Civil Writ Jurisdiction Case No.8213 of 2021
======================================================
Arun Kumar Upadhyay,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 586 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10593 of 2020
======================================================
Swati Traders,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 591 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7483 of 2021
======================================================
Phuldev Narain Singh Builtech Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 603 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11110 of 2015
======================================================
Shambhu Sharan Singh
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
114/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 637 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18374 of 2021
======================================================
Awadhesh Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 639 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18307 of 2021
======================================================
Sanjeev Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 644 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1914 of 2021
======================================================
M/s Esskay Builders
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 653 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17271 of 2019
======================================================
Ram Parikha Singh
... ... Petitioner/s
Versus
The State of Bihar through Sri Brijesh Mehrotra, Principal Secretary, Revenue
and Land Reforms
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
115/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 698 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7319 of 2021
======================================================
Asha Bharti
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 715 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9872 of 2021
======================================================
Ravindra Ray,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 736 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4751 of 2020
======================================================
Ranjeet Kumar Pandey
... ... Petitioner/s
Versus
The State of Bihar through Amir Subhani the Chief Secretary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 772 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11210 of 2015
======================================================
Dr. Bhola Paswan
... ... Petitioner/s
Versus
The Union of India.
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
116/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 788 of 2022
Arising out of
Civil Writ Jurisdiction Case No.12579 of 2021
======================================================
Ajay Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 794 of 2022
Arising out of
Civil Writ Jurisdiction Case No.12773 of 2021
======================================================
Sagarmal Agarwal
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 803 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11850 of 2021
======================================================
M/s Brijnandan Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 822 of 2022
Arising out of
Civil Writ Jurisdiction Case No.16692 of 2021
======================================================
M/s Shree Maruti Agro Food Products
... ... Petitioner/s
Versus
The State of Bihar through the Chief Secretary, Government of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
117/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 839 of 2022
Arising out of
Civil Writ Jurisdiction Case No.16773 of 2021
======================================================
Nitesh Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 888 of 2022
Arising out of
Civil Writ Jurisdiction Case No.16690 of 2021
======================================================
Nagrik Adhikar Sanrakshan Foundation
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 895 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2724 of 2022
======================================================
Naushad Alam
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 910 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10230 of 2020
======================================================
Anil Kumar Sngh
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
118/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 915 of 2022
Arising out of
Civil Writ Jurisdiction Case No.13520 of 2021
======================================================
Urmila Devi,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 939 of 2022
Arising out of
Civil Writ Jurisdiction Case No.22726 of 2018
======================================================
Shyamlal Mahto
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 951 of 2022
Arising out of
Civil Writ Jurisdiction Case No.8390 of 2020
======================================================
M/s Lord Budha Bal Vikas Sansthan,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 956 of 2022
Arising out of
Civil Writ Jurisdiction Case No.3437 of 2021
======================================================
Rajesh Kumar Rajak
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
119/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1005 of 2022
Arising out of
Civil Writ Jurisdiction Case No.20976 of 2021
======================================================
Ram Suresh Dubey
... ... Petitioner/s
Versus
The State of Bihar through Mr. Brajesh Malhotra, Principal Secretary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1010 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1050 of 2021
======================================================
Brijesh Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1011 of 2022
Arising out of
Civil Writ Jurisdiction Case No.898 of 2022
======================================================
Babita Gupta
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1019 of 2022
Arising out of
Civil Writ Jurisdiction Case No.510 of 2022
======================================================
Rizwan
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
120/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1050 of 2022
Arising out of
Civil Writ Jurisdiction Case No.16288 of 2021
======================================================
M/S Maa Bindhyawashni Enterprises through its Proprietor Raju Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1090 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17144 of 2018
======================================================
Kanhai Ravidas
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1092 of 2022
Arising out of
Civil Writ Jurisdiction Case No.6255 of 2021
======================================================
Arun Kumar Tiwari
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1104 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4666 of 2021
======================================================
Shivkumar Upadhyay
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
121/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1109 of 2022
Arising out of
Letters Patent Appeal No.259 of 2021
======================================================
Devendra Paswan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1110 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17652 of 2021
======================================================
Jai Bajrang Bali Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1111 of 2022
Arising out of
Civil Writ Jurisdiction Case No.6431 of 2022
======================================================
Sujata Kumari
... ... Petitioner/s
Versus
The State of Bihar.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1123 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1102 of 2022
======================================================
Azmet institute of Technology (AIT)
... ... Petitioner/s
Versus
State Bank of India
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
122/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1147 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10416 of 2021
======================================================
M/s. Neelkamal Steels Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1148 of 2022
Arising out of
Civil Writ Jurisdiction Case No.19505 of 2021
======================================================
Dinesh Singh
... ... Petitioner/s
Versus
Sri Amir Subhani, the State of Bihar through the Chief Secretary, Govt. of
Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1150 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1139 of 2022
======================================================
Jitendra Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar through Ms. Udita Singh, IAS
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1154 of 2022
Arising out of
Civil Writ Jurisdiction Case No.21424 of 2021
======================================================
Rameshwar Chaudhary
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
123/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1184 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4508 of 2022
======================================================
Sunita Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1196 of 2022
Arising out of
Civil Writ Jurisdiction Case No.20566 of 2021
======================================================
Vijay Kumar Upadhyay
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1198 of 2022
Arising out of
Civil Writ Jurisdiction Case No.19770 of 2021
======================================================
Janhit Sansthan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1211 of 2022
Arising out of
Civil Writ Jurisdiction Case No.8542 of 2020
======================================================
Tata Motors Ltd.
... ... Petitioner/s
Versus
Sri. Amir Subhani
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
124/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1213 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4252 of 2021
======================================================
Sanjay Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1214 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1896 of 2021
======================================================
M/s Sunrise Plasto,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1224 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4654 of 2022
======================================================
Lalan Kumar
... ... Petitioner/s
Versus
The State of Bihar through the Principal Secretary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1235 of 2022
Arising out of
Civil Writ Jurisdiction Case No.16148 of 2016
======================================================
Ramlakhan Prasad Yadav
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
125/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1236 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7509 of 2020
======================================================
Tata Motors Ltd.
... ... Petitioner/s
Versus
Sri. Amir Subhani,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1242 of 2022
Arising out of
Civil Writ Jurisdiction Case No.19515 of 2021
======================================================
Bali Ram Tiwary
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1246 of 2022
Arising out of
Civil Writ Jurisdiction Case No.14426 of 2021
======================================================
Anando Bhakto
... ... Petitioner/s
Versus
The Life Insurance Corporation of india
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1249 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2215 of 2022
======================================================
Visheshwar Mandal
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
126/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1254 of 2022
Arising out of
Civil Writ Jurisdiction Case No.21334 of 2021
======================================================
Ramchandra Sao @ Ramchandra Saw
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1277 of 2022
Arising out of
Civil Writ Jurisdiction Case No.19198 of 2021
======================================================
Shakti Kumar Prabhakar
... ... Petitioner/s
Versus
The State Bank of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1297 of 2022
Arising out of
Civil Writ Jurisdiction Case No.20843 of 2021
======================================================
Upendra Ray
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1306 of 2022
Arising out of
Civil Writ Jurisdiction Case No.808 of 2020
======================================================
Surendra Prasad Yadav
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
127/175
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1311 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11099 of 2021
======================================================
Rakesh Rajgiriyar
... ... Petitioner/s
Versus
Sri Amir Subhani
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1327 of 2022
======================================================
Raj Informatics Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1341 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10323 of 2021
======================================================
Sudhir Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1342 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7681 of 2021
======================================================
Akhileshwar Singh
... ... Petitioner/s
Versus
The State of Bihar through Sri Brijesh Mehrotra, The Principle/Additional
Chief Secretary
... ... Opposite Party/s
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
128/175
======================================================
with
Miscellaneous Jurisdiction Case No. 1351 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4844 of 2021
======================================================
Jitendra Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1385 of 2022
Arising out of
Civil Writ Jurisdiction Case No.3761 of 2022
======================================================
Mithilesh Devi
... ... Petitioner/s
Versus
Uttar Bihar Gramin Bank
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1388 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5353 of 2022
======================================================
Upendra Kumar
... ... Petitioner/s
Versus
Regional Manager
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1407 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2037 of 2021
======================================================
Rama Kant Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
129/175
with
Miscellaneous Jurisdiction Case No. 1408 of 2022
Arising out of
Civil Writ Jurisdiction Case No.989 of 2022
======================================================
M/s. Kisan Tyre Resole
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1415 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1462 of 2021
======================================================
Shashi Kant Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1423 of 2022
Arising out of
Civil Writ Jurisdiction Case No.19748 of 2021
======================================================
Pradeep Kumar
... ... Petitioner/s
Versus
Pradip Kumar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1424 of 2022
Arising out of
Civil Writ Jurisdiction Case No.13230 of 2019
======================================================
Abdul Aohab Ansari
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
130/175
Miscellaneous Jurisdiction Case No. 1437 of 2022
Arising out of
Letters Patent Appeal No.167 of 2014
======================================================
Bhagirath Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1451 of 2022
Arising out of
Civil Writ Jurisdiction Case No.6852 of 2021
======================================================
Litawati Mishra
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1476 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17396 of 2021
======================================================
Puspa Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1478 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5332 of 2021
======================================================
Bhola Prasad Sah @ Bhola Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
131/175
Miscellaneous Jurisdiction Case No. 1483 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5449 of 2020
======================================================
Prabhu Nath Manjhi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1491 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11470 of 2021
======================================================
Tara Devi
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1492 of 2022
Arising out of
Civil Writ Jurisdiction Case No.14495 of 2019
======================================================
Md. Jawed Hussain
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1533 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7808 of 2021
======================================================
Dinesh Yadav @ Dinesh Kishor Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
132/175
Miscellaneous Jurisdiction Case No. 1563 of 2022
Arising out of
Letters Patent Appeal No.194 of 2021
======================================================
Dharmendra Kumar Pandey
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1568 of 2022
Arising out of
Civil Writ Jurisdiction Case No.19781 of 2019
======================================================
Jawwad Alam
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1572 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9120 of 2021
======================================================
Ramyati Kumari
... ... Petitioner/s
Versus
Mr. Ayaz Khan
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1592 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5740 of 2021
======================================================
M/s. Shree Cement Limited,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1594 of 2022
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
133/175
======================================================
Binay Kumar Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1608 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18004 of 2021
======================================================
Sapna Kumari
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1615 of 2022
Arising out of
Civil Writ Jurisdiction Case No.21245 of 2021
======================================================
Shambhu Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1623 of 2022
Arising out of
Civil Writ Jurisdiction Case No.3171 of 2022
======================================================
Kaushal Kishore Jaiswal
... ... Petitioner/s
Versus
Arvind Kumar Sinha Authoriszed Officer
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1632 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5684 of 2021
======================================================
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
134/175
M/s Shree Cement Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1674 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4111 of 2022
======================================================
Sanjay Prasad @ Sanjay Kumar Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1676 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4428 of 2022
======================================================
Abha Chaudhary
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1684 of 2022
Arising out of
Civil Writ Jurisdiction Case No.3578 of 2020
======================================================
M/s. Glatt Solution (P) Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1692 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4359 of 2021
======================================================
Mrs. Vibha
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
135/175
... ... Petitioner/s
Versus
Dr. Uday Kant Mishra,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1707 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15672 of 2021
======================================================
Dinesh Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1744 of 2022
Arising out of
Letters Patent Appeal No.2160 of 2016
======================================================
Chandra Vijay Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1773 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7614 of 2022
======================================================
M/s Billion Polycraft Pvt. Ltd. (Unit-2),
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1775 of 2022
Arising out of
Civil Writ Jurisdiction Case No.3858 of 2022
======================================================
Nripendra Kumar Sinha
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
136/175
... ... Petitioner/s
Versus
The State of Bihar through the Chief Secretary, namely Shri Amir Subhani
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1805 of 2022
Arising out of
Civil Writ Jurisdiction Case No.12077 of 2021
======================================================
Ashok Kumar Mahto @ Ashok Mahto
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1808 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5769 of 2020
======================================================
Prashant Kumar
... ... Petitioner/s
Versus
Sri Pankaj Kumar, Principle Secretary, Department of Food and Consumer
Protection
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1842 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17835 of 2021
======================================================
Lalbabu Bhagat @ Lalbabu Bhakt
... ... Petitioner/s
Versus
Mr. Vinay Kumar, The Principal Secretary, Food and Civil Supplies,
Department, Bihar.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1844 of 2022
Arising out of
Civil Writ Jurisdiction Case No.6613 of 2022
======================================================
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
137/175
Shambhu Nath Lal
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1848 of 2022
Arising out of
Civil Writ Jurisdiction Case No.21421 of 2021
======================================================
Dhirendra Yadav
... ... Petitioner/s
Versus
Sri Brajesh Mehrotra
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1905 of 2022
Arising out of
Civil Writ Jurisdiction Case No.13683 of 2016
======================================================
Pascal Peter Osta
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1906 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4631 of 2021
======================================================
Awdhesh Kumar Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1907 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7932 of 2022
======================================================
Kaumuddin Hashmi
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
138/175
... ... Petitioner/s
Versus
Shri Dharmendra Kumar, The District Magistrate-cum-Collector,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1914 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18727 of 2018
======================================================
M/s. Pawansut Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1915 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18745 of 2018
======================================================
M/s. Pawansut Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1916 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18738 of 2018
======================================================
M/s. Pawansut Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1971 of 2022
Arising out of
Letters Patent Appeal No.663 of 2021
======================================================
Sudhir Kumar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
139/175
... ... Petitioner/s
Versus
Pratyaya Amrit, Principal Secretary, Department of Health, Government of
Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1987 of 2022
Arising out of
Civil Writ Jurisdiction Case No.6409 of 2020
======================================================
M/s SAPPHIRE INDUSTRIES through its Proprietor Binod Kumar
... ... Petitioner/s
Versus
Shri S. Siddharth, The State of Bihar through the Principal Secretary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2003 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11776 of 2021
======================================================
Arun Kumar Agrawal
... ... Petitioner/s
Versus
The Punjab National Bank
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2074 of 2022
Arising out of
Civil Writ Jurisdiction Case No.19099 of 2021
======================================================
Bishambhar Purvey
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2108 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15297 of 2021
======================================================
Ajay Kumar Singh
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
140/175
... ... Petitioner/s
Versus
Sri Anand Kishor
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2206 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10687 of 2021
======================================================
Laxmi Civil Engineering Services Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2281 of 2022
Arising out of
Civil Writ Jurisdiction Case No.20611 of 2021
======================================================
Tirupati Commodities Pvt. Ltd.,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2302 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5786 of 2021
======================================================
Rajni Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2347 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10556 of 2021
======================================================
Arvind Satyarthy
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
141/175
... ... Petitioner/s
Versus
The Purnea University, Purnea
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2377 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4296 of 2022
======================================================
Usha Devi
... ... Petitioner/s
Versus
The State of Bihar through the Chief Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2401 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7253 of 2022
======================================================
Ashwini Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2460 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9543 of 2020
======================================================
Ashok Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2674 of 2022
Arising out of
Civil Writ Jurisdiction Case No.16420 of 2019
======================================================
Dr. Parwez Akhtar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
142/175
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2746 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7700 of 2022
======================================================
Subodh Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 45 of 2023
Arising out of
Civil Writ Jurisdiction Case No.1628 of 2018
======================================================
The Managing Director Bihar industrial Area Development Authority
... ... Petitioner/s
Versus
M/s Patliputra Papers Pvt. Ltd.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 47 of 2023
Arising out of
Civil Writ Jurisdiction Case No.11344 of 2017
======================================================
Amit Kumar
... ... Petitioner/s
Versus
Mithilesh Mishra the than I.G
... ... Opposite Party/s
======================================================
Appearance :
(In Miscellaneous Jurisdiction Case No. 947 of 2020)
For the Petitioner/s : Mr.Rakesh Kumar Singh, Advocate
For the Opposite Party/s : Mr. (AAG-6)
(In Miscellaneous Jurisdiction Case No. 4174 of 2014)
For the Petitioner/s : Mr.Mohammed Abu Haidar, Advocate
For the Opposite Party/s : Mr.Ishwari Singh
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
143/175
(In Miscellaneous Jurisdiction Case No. 2889 of 2015)
For the Petitioner/s : Mr.Ashok Kumar Mishra, Advocate
For the Opposite Party/s : Mr.AAG10
(In Miscellaneous Jurisdiction Case No. 2900 of 2015)
For the Petitioner/s : Mr.Anita Kumari, Advocate
For the Opposite Party/s : Mr.Raju Giri, GP30
(In Miscellaneous Jurisdiction Case No. 3497 of 2015)
For the Petitioner/s : Mr.Harsh Singh, Advocate
For the Opposite Party/s : Mr. P. K. Shahi, AG
(In Miscellaneous Jurisdiction Case No. 1258 of 2016)
For the Petitioner/s : Mr.Sudha Chandra, Advocate
For the Opposite Party/s : Mr.Aag13 A K Chaudhary
(In Miscellaneous Jurisdiction Case No. 1889 of 2016)
For the Petitioner/s : Mr.Abdul Wadood, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 2215 of 2016)
For the Petitioner/s : Mr.Murari Prasad Sinha, Advocate
For the Opposite Party/s : Mr.V.K. Singh, GA 3
(In Miscellaneous Jurisdiction Case No. 2438 of 2016)
For the Petitioner/s : Mr.Awadhesh Prasad Sinha, Advocate
For the Opposite Party/s : Mr.Anjani Kumar- AAG 6
(In Miscellaneous Jurisdiction Case No. 2519 of 2016)
For the Petitioner/s : Mr.Radha Mohan Pathak, Advocate
For the Opposite Party/s : Mr. Rajeev Ranjan Kumar Pandey, SC29
(In Miscellaneous Jurisdiction Case No. 2799 of 2016)
For the Petitioner/s : Mr.Shashi Bhushan Singh, Advocate
For the Opposite Party/s : Mr.PAAG2
(In Miscellaneous Jurisdiction Case No. 3033 of 2016)
For the Petitioner/s : Mr.Dhirendra Kumar, Advocate
For the Opposite Party/s : Mr.AAG14
(In Miscellaneous Jurisdiction Case No. 3335 of 2016)
For the Petitioner/s : Mr.Awadhesh Prasad Sinha, Advocate
For the Opposite Party/s : Mr.Anjani Kumar,AAG-4
(In Miscellaneous Jurisdiction Case No. 3599 of 2016)
For the Petitioner/s : Mrs.Anindita Mukherjee, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha, AAG-7
(In Miscellaneous Jurisdiction Case No. 3998 of 2016)
For the Petitioner/s : Mr.Pranav Kumar, Advocate
For the Opposite Party/s : Mr.S. D. Yadav, AAG-9
(In Miscellaneous Jurisdiction Case No. 4028 of 2016)
For the Petitioner/s : Mr.Dharmendra Kumar Paswan, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 321 of 2017)
For the Petitioner/s : Mr.Shashi Bhushan Kumar, Advocate
For the Opposite Party/s : Mr.AAG15
(In Miscellaneous Jurisdiction Case No. 687 of 2017)
For the Petitioner/s : Mr.Vishal Saurabh, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh, AAG-13
(In Miscellaneous Jurisdiction Case No. 754 of 2017)
For the Petitioner/s : Mr.Mohammed Abu Haidar, Advocate
For the Opposite Party/s : Mr.Ishwari Singh
(In Miscellaneous Jurisdiction Case No. 804 of 2017)
For the Petitioner/s : Mr.Mrigank Mauli, Sr. Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma, AAG-3
(In Miscellaneous Jurisdiction Case No. 1036 of 2017)
For the Petitioner/s : Mr.Kaushal Kumar Jha, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma, AAG-3
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
144/175
(In Miscellaneous Jurisdiction Case No. 1089 of 2017)
For the Petitioner/s : Mr.Sanjay Kumar Pandey, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad, AAG-5
(In Miscellaneous Jurisdiction Case No. 1117 of 2017)
For the Petitioner/s : Mr.Awadhesh Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 1213 of 2017)
For the Petitioner/s : Mr.Prasoon Sinha, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma, AAG-3
(In Miscellaneous Jurisdiction Case No. 1440 of 2017)
For the Petitioner/s : Mr.Satish Chandra Mishra, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1487 of 2017)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 1488 of 2017)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 1819 of 2017)
For the Petitioner/s : Mr.Bindhyachal Rai, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha - AAG-7
(In Miscellaneous Jurisdiction Case No. 1841 of 2017)
For the Petitioner/s : Mr.Suresh Kumar, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Sinha
(In Miscellaneous Jurisdiction Case No. 2182 of 2017)
For the Petitioner/s : Mr.Kedar Jha, Advocate
For the Opposite Party/s : Mr.P. K. Verma
(In Miscellaneous Jurisdiction Case No. 2237 of 2017)
For the Petitioner/s : Mr.Dhaneshwar Prasad Gupta, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 2435 of 2017)
For the Petitioner/s : Mr.Alok Kumar Choudhary, Advocate
For the Opposite Party/s : Mr.Kaushal Kumar Jha, AAG-8
(In Miscellaneous Jurisdiction Case No. 2583 of 2017)
For the Petitioner/s : Mr.Jagjit Roshan, Advocate
For the Opposite Party/s : Mr.Raj Ballabh Prasad Yadav
(In Miscellaneous Jurisdiction Case No. 2893 of 2017)
For the Petitioner/s : Mr.Anil Kumar Sinha, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 2897 of 2017)
For the Petitioner/s : Mr.Bishnu Kant Dubey, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, AG
(In Miscellaneous Jurisdiction Case No. 2967 of 2017)
For the Petitioner/s : Mr.Ratnakar Pandey, Advocate
For the Opposite Party/s : Mr.P. K. Verma, AAG-3
(In Miscellaneous Jurisdiction Case No. 3087 of 2017)
For the Petitioner/s : Mr.Prashant Sinha, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 3089 of 2017)
For the Petitioner/s : Mr.Kameshwar Prasad Singh, Advocate
For the Opposite Party/s : Mr.P. K. Verma, AAG-3
(In Miscellaneous Jurisdiction Case No. 3391 of 2017)
For the Petitioner/s : Mr.Avinash, Advocate
For the Opposite Party/s : Mr.AAG-7
(In Miscellaneous Jurisdiction Case No. 3392 of 2017)
For the Petitioner/s : Mr.Jai Kishor Poddar, Advocate
For the Opposite Party/s : Mr.Rajan Ghoshrave
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
145/175
(In Miscellaneous Jurisdiction Case No. 3525 of 2017)
For the Petitioner/s : Mr.Radha Mohan Pandey, Advocate
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey, AAG-15
(In Miscellaneous Jurisdiction Case No. 3600 of 2017)
For the Petitioner/s : Mr.Pratap Sharma, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 3616 of 2017)
For the Petitioner/s : Mr.Gopal Prasad Roy, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 3630 of 2017)
For the Petitioner/s : Mr.Kumar Kaushik, Advocate
For the Opposite Party/s : Mr.Yogendra Pd. Sinha, AAG-7
(In Miscellaneous Jurisdiction Case No. 3651 of 2017)
For the Petitioner/s : Smt. Shashi Priya Pathak, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 3727 of 2017)
For the Petitioner/s : Mrs.Namrata Mishra, Advocate
For the Opposite Party/s : Smt. Shilpa Singh, GA 12
(In Miscellaneous Jurisdiction Case No. 3734 of 2017)
For the Petitioner/s : Mr.Abhay Kumar Thakur, Advocate
For the Opposite Party/s : Mr.Raghwanand, GA 11
(In Miscellaneous Jurisdiction Case No. 3796 of 2017)
For the Petitioner/s : Mr. Binay Kumar, Advocate
For the Opposite Party/s : Mr. Ravindra Kumar Sharma
(In Miscellaneous Jurisdiction Case No. 10 of 2018)
For the Petitioner/s : Mr.Daya Shanker Prasad, Advocate
For the Opposite Party/s : Mr.Md.Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 116 of 2018)
For the Petitioner/s : Mr.Md. Mushtaque Alam, Advocate
For the Opposite Party/s : Smt. Shilpa Singh, GA 12
(In Miscellaneous Jurisdiction Case No. 188 of 2018)
For the Petitioner/s : Mr.Santosh Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Raj Ballabh Prasad Yadav
(In Miscellaneous Jurisdiction Case No. 238 of 2018)
For the Petitioner/s : Mr.Avanindra Kumar Jha, Advocate
For the Opposite Party/s : Mr.Raj Ballabh Pd. Yadav, AAG-11
(In Miscellaneous Jurisdiction Case No. 289 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar Tiwary, Advocate
For the Opposite Party/s : Mr.Raghwanand - GA 11
(In Miscellaneous Jurisdiction Case No. 338 of 2018)
For the Petitioner/s : Mr.Amrendra Kumar Sinha No.-1, Advocate
For the Opposite Party/s : Mr.Ranjeet Choubey
(In Miscellaneous Jurisdiction Case No. 435 of 2018)
For the Petitioner/s : Mr.Rajiv Prashant, Advocate
For the Opposite Party/s : Mr.Vinay Kirti Singh, GA 2
(In Miscellaneous Jurisdiction Case No. 438 of 2018)
For the Petitioner/s : Mr.Satya Prakash, Advocate
For the Opposite Party/s : Mr.Subhash Prasad Singh, GA- 3
(In Miscellaneous Jurisdiction Case No. 496 of 2018)
For the Petitioner/s : Mr.Jai Prabhat Kishore, Advocate
For the Opposite Party/s : Mr.Amrendra Narayan Rai
(In Miscellaneous Jurisdiction Case No. 612 of 2018)
For the Petitioner/s : Mr.Samir Kumar, Advocate
For the Opposite Party/s : Mr. AAG-6
(In Miscellaneous Jurisdiction Case No. 615 of 2018)
For the Petitioner/s : Mr.Awadhesh Kumar Singh, Advocate
For the Opposite Party/s : Mr.
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
146/175
(In Miscellaneous Jurisdiction Case No. 651 of 2018)
For the Petitioner/s : Mr.Vijay Kumar Singh, Advocate
For the Opposite Party/s : Mr.Amit Prakash, GA 13
(In Miscellaneous Jurisdiction Case No. 729 of 2018)
For the Petitioner/s : Mr.Chandra Mohan Jha, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 914 of 2018)
For the Petitioner/s : Mrs. Mahasweta Chatterjee, Advocate
For the Opposite Party/s : Mr. GA 4
(In Miscellaneous Jurisdiction Case No. 942 of 2018)
For the Petitioner/s : Mr.Ajoy Kumar Chakraborty, Advocate
For the Opposite Party/s : Mr.Rajeshwar Singh - GA 10
(In Miscellaneous Jurisdiction Case No. 977 of 2018)
For the Petitioner/s : Mr.Hemant Kumar Karan, Advocate
For the Opposite Party/s : Mr.Raghwanand - GA 11
(In Miscellaneous Jurisdiction Case No. 985 of 2018)
For the Petitioner/s : Mr.Uday Narayan Singh, Advocate
For the Opposite Party/s : Mr.Vinay Kirti Singh
(In Miscellaneous Jurisdiction Case No. 987 of 2018)
For the Petitioner/s : Mr.Abdul Wadood, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam
(In Miscellaneous Jurisdiction Case No. 1024 of 2018)
For the Petitioner/s : Mr.Vijay Kumar Singh, Advocate
For the Opposite Party/s : Mr.Raj Ballabh Prasad Yadav
(In Miscellaneous Jurisdiction Case No. 1046 of 2018)
For the Petitioner/s : Mr.Nityanand Mishra, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 1052 of 2018)
For the Petitioner/s : Mr.Uma Shankar Singh, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh, AAG-13
(In Miscellaneous Jurisdiction Case No. 1105 of 2018)
For the Petitioner/s : Mr.Dilip Kumar Tewari, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi, AAG-10
(In Miscellaneous Jurisdiction Case No. 1154 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar Singh, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam
(In Miscellaneous Jurisdiction Case No. 1181 of 2018)
For the Petitioner/s : Ms. Anju Mishra, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi
(In Miscellaneous Jurisdiction Case No. 1185 of 2018)
For the Petitioner/s : Mr.Abhoy Kumar Kashyap, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1205 of 2018)
For the Petitioner/s : Mrs. Anju Mishra, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi, AAG-10
(In Miscellaneous Jurisdiction Case No. 1207 of 2018)
For the Petitioner/s : Ms. Anju Mishra, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi, AAG-10
(In Miscellaneous Jurisdiction Case No. 1280 of 2018)
For the Petitioner/s : Mr.Arvind Kumar Sharma, Advocate
For the Opposite Party/s : Mr.Gyan Prakash Ojha
(In Miscellaneous Jurisdiction Case No. 1312 of 2018)
For the Petitioner/s : Mr.Durga Nand Jha, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1318 of 2018)
For the Petitioner/s : Mr.Arun Kumar Bhagat, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, AG
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
147/175
(In Miscellaneous Jurisdiction Case No. 1384 of 2018)
For the Petitioner/s : Mr.Ajay Kumar, Advocate
For the Opposite Party/s : Mr.Anjani Kumar
(In Miscellaneous Jurisdiction Case No. 1386 of 2018)
For the Petitioner/s : Mr.Pramod Kumar, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1417 of 2018)
For the Petitioner/s : Mr.Vikash Chandra Guddu Baba (In Person)
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 1421 of 2018)
For the Petitioner/s : Mr.Ramchandra Sahni, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 1489 of 2018)
For the Petitioner/s : Mr.Rakesh Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam
(In Miscellaneous Jurisdiction Case No. 1496 of 2018)
For the Petitioner/s : Mr.Rajeev Kumar Singh, Advocate
For the Opposite Party/s : Mr.S. D. Yadav, AAG-9
(In Miscellaneous Jurisdiction Case No. 1499 of 2018)
For the Petitioner/s : Mr.Shakti Suman Kumar, Advocate
For the Opposite Party/s : Mr.S.D Sanjay Addl. Soc. Gen.
(In Miscellaneous Jurisdiction Case No. 1503 of 2018)
For the Petitioner/s : Mr.Jagnnath Singh, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 1544 of 2018)
For the Petitioner/s : Mr.Rajesh Kumar, Advocate
For the Opposite Party/s : Mr. AAG-6
(In Miscellaneous Jurisdiction Case No. 1556 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar Tiwary, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma, AAG-3
(In Miscellaneous Jurisdiction Case No. 1590 of 2018)
For the Petitioner/s : Mr.Raghunandan Kumar Singh, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1647 of 2018)
For the Petitioner/s : Mr.Bipin Bihari Singh, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1681 of 2018)
For the Petitioner/s : Mr.Kanhaiya Pandey, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 1683 of 2018)
For the Petitioner/s : Mr.Kamal Kishore Mishra, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma, AAG-3
(In Miscellaneous Jurisdiction Case No. 1686 of 2018)
For the Petitioner/s : Mr.Awadhesh Kumar, Advocate
For the Opposite Party/s : Mr.Ajay, GA 5
(In Miscellaneous Jurisdiction Case No. 1687 of 2018)
For the Petitioner/s : Mr.Binoy Kumar Sinha-, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1690 of 2018)
For the Petitioner/s : Mr.Awadhesh Prasad Sinha, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, AG
(In Miscellaneous Jurisdiction Case No. 1731 of 2018)
For the Petitioner/s : Mr.Ajay Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Radhe Shyam Singh
(In Miscellaneous Jurisdiction Case No. 1743 of 2018)
For the Petitioner/s : Smt. Sudha Ambastha, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
148/175
(In Miscellaneous Jurisdiction Case No. 1786 of 2018)
For the Petitioner/s : Mr.Shanti Pratap, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad, AAG-5
(In Miscellaneous Jurisdiction Case No. 1790 of 2018)
For the Petitioner/s : Mr.Kumar Praveen, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha, AAG-7
(In Miscellaneous Jurisdiction Case No. 1933 of 2018)
For the Petitioner/s : Mr.Arun Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 1955 of 2018)
For the Petitioner/s : Mr.Awadhesh Kumar, Advocate
For the Opposite Party/s : Mr. Ga 4
(In Miscellaneous Jurisdiction Case No. 1989 of 2018)
For the Petitioner/s : Mr.Raghav Prasad, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi, AAG-10
(In Miscellaneous Jurisdiction Case No. 1996 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar Tiwary, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh
(In Miscellaneous Jurisdiction Case No. 2085 of 2018)
For the Petitioner/s : Mr.Shankar Kumar Thakur, Advocate
For the Opposite Party/s : Mr. AAG-6
(In Miscellaneous Jurisdiction Case No. 2156 of 2018)
For the Petitioner/s : Mr.Abhinav Srivastava, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 2303 of 2018)
For the Petitioner/s : Mr.Nawal Kishore Singh, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 2356 of 2018)
For the Petitioner/s : Mr.Jagdish Prasad Bhagat, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam - AAG-12
(In Miscellaneous Jurisdiction Case No. 2366 of 2018)
For the Petitioner/s : Mrs.Anju Mishra, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi, AAG-10
(In Miscellaneous Jurisdiction Case No. 2390 of 2018)
For the Petitioner/s : Mr.Padma Deo Narayan, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, - Ag
(In Miscellaneous Jurisdiction Case No. 2409 of 2018)
For the Petitioner/s : Mr.Arun Kumar, Advocate
For the Opposite Party/s : Smt. Shilpa Singh, GA 12
(In Miscellaneous Jurisdiction Case No. 2415 of 2018)
For the Petitioner/s : Mr.Arvind Kumar Sharma
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 2428 of 2018)
For the Petitioner/s : Mr.Bamdeo Pandey, Advocate
For the Opposite Party/s : Mr.S.D Sanjay Addl. Soc. Gen.
(In Miscellaneous Jurisdiction Case No. 2475 of 2018)
For the Petitioner/s : Mr.Ranjeet Choubey, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 2708 of 2018)
For the Petitioner/s : Mr.Amit Anand, Advocate
For the Opposite Party/s : Smt. Shilpa Singh, GA 12
(In Miscellaneous Jurisdiction Case No. 2710 of 2018)
For the Petitioner/s : Mr.Ashok Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 2888 of 2018)
For the Petitioner/s : Mr.Ashok Kumar, Advocate
For the Opposite Party/s : Mr.
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
149/175
(In Miscellaneous Jurisdiction Case No. 2899 of 2018)
For the Petitioner/s : Mr.Samir Kumar, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh
(In Miscellaneous Jurisdiction Case No. 2915 of 2018)
For the Petitioner/s : Mr.Shambhu Sharan Singh (In Person)
For the Opposite Party/s : Mr.P. K. Shahi, AG
(In Miscellaneous Jurisdiction Case No. 2943 of 2018)
For the Petitioner/s : Mr.Deepak Kumar, Advocate
For the Opposite Party/s : Mr. GA 4
(In Miscellaneous Jurisdiction Case No. 3071 of 2018)
For the Petitioner/s : Mr.Dhananjay Kumar, Advocate
For the Opposite Party/s : Mr.S. D. Yadav, AAG-9
(In Miscellaneous Jurisdiction Case No. 3084 of 2018)
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.Gyan Prakash Ojha, Advocate
(In Miscellaneous Jurisdiction Case No. 3199 of 2018)
For the Petitioner/s : Mr.Umesh Kumar Mishra, Advocate
For the Opposite Party/s : Smt. Shilpa Singh, GA 12
(In Miscellaneous Jurisdiction Case No. 3215 of 2018)
For the Petitioner/s : Mr.Bipin Kumar, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha, AAG-7
(In Miscellaneous Jurisdiction Case No. 3231 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar Tiwary, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh, AAG-13
(In Miscellaneous Jurisdiction Case No. 3233 of 2018)
For the Petitioner/s : Mr.Shailesh Kumar Singh, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 3321 of 2018)
For the Petitioner/s : Mr.Rajkumar Rajesh, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 3377 of 2018)
For the Petitioner/s : Mr.Binod Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 3406 of 2018)
For the Petitioner/s : Mr.Sunil Kumar, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 3424 of 2018)
For the Petitioner/s : Mr.Uma Shankar Singh, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh, AAG-13
(In Miscellaneous Jurisdiction Case No. 3450 of 2018)
For the Petitioner/s : Mr.Lakshmindra Kumar Yadav, Advocate
For the Opposite Party/s : Mr.Gyan Prakash Ojha, GA 7
(In Miscellaneous Jurisdiction Case No. 3610 of 2018)
For the Petitioner/s : Mr.Raj Shekhar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 3639 of 2018)
For the Petitioner/s : Mr.AvanIndra Kumar Jha, Advocate
For the Opposite Party/s : Mr.S.D Sanjay Addl. Soc. Gen.
(In Miscellaneous Jurisdiction Case No. 3756 of 2018)
For the Petitioner/s : Mr.Nageshwar Prasad Sinha, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 3814 of 2018)
For the Petitioner/s : Mr.Bijay Shankar Choubey, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 3932 of 2018)
For the Petitioner/s : Mr.Shankar Kumar Choudhary
For the Opposite Party/s : Mr. AAG-15
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
150/175
(In Miscellaneous Jurisdiction Case No. 3933 of 2018)
For the Petitioner/s : Mr.Ashish Giri, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh, AAG-13
(In Miscellaneous Jurisdiction Case No. 3944 of 2018)
For the Petitioner/s : Mr.Rana Ishwar Chandra, Advocate
For the Opposite Party/s : Mr. AAG-15
(In Miscellaneous Jurisdiction Case No. 4031 of 2018)
For the Petitioner/s : Mr.Shiv Kumar, Advocate
For the Opposite Party/s : Mr.S. D. Yadav
(In Miscellaneous Jurisdiction Case No. 4232 of 2018)
For the Petitioner/s : Mr.Dinesh Maharaj, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4253 of 2018)
For the Petitioner/s : Mr.Parashuram Singh, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi
(In Miscellaneous Jurisdiction Case No. 4257 of 2018)
For the Petitioner/s : Mr.Rajendra Prasad Singh, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi
(In Miscellaneous Jurisdiction Case No. 4510 of 2018)
For the Petitioner/s : Mr.Abhinav Srivastava, Advocate
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey, AAG-15
(In Miscellaneous Jurisdiction Case No. 4551 of 2018)
For the Petitioner/s : Mr.Sanjeev Kumar Singh, Advocate
For the Opposite Party/s : Mrs. Shilpa Singh, GA 12
(In Miscellaneous Jurisdiction Case No. 4571 of 2018)
For the Petitioner/s : Mr.Sudha Chandra, Advocate
For the Opposite Party/s : Mr.Gyan Prakash Ojha
(In Miscellaneous Jurisdiction Case No. 4634 of 2018)
For the Petitioner/s : Mr.Rajesh Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam ,AAG-12
(In Miscellaneous Jurisdiction Case No. 4639 of 2018)
For the Petitioner/s : Mr.Shailesh Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, AAG-12
(In Miscellaneous Jurisdiction Case No. 4655 of 2018)
For the Petitioner/s : Mr.Devendra Kumar, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha, AAG-7
(In Miscellaneous Jurisdiction Case No. 4700 of 2018)
For the Petitioner/s : Mr.Binay Kumar Singh, Advocate
For the Opposite Party/s : Mr.Raj Ballabh Prasad Yadav, AAG-11
(In Miscellaneous Jurisdiction Case No. 4819 of 2018)
For the Petitioner/s : Mr.Rajani Kant Singh, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh
(In Miscellaneous Jurisdiction Case No. 4835 of 2018)
For the Petitioner/s : Mr.Shashi Shekhar Tiwary, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4861 of 2018)
For the Petitioner/s : Mr.Shantanu Kumar, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4892 of 2018)
For the Petitioner/s : Mr.Arvind Kumar Sharma, Advocate
For the Opposite Party/s : Smt. Shilpa Singh
(In Miscellaneous Jurisdiction Case No. 4915 of 2018)
For the Petitioner/s : Mr.Santosh Kumar Singh, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4980 of 2018)
For the Petitioner/s : Mr.Shambhu Nath Jha, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
151/175
(In Miscellaneous Jurisdiction Case No. 4983 of 2018)
For the Petitioner/s : Mr.Yashraj Bardhan, Advocate
For the Opposite Party/s : Mr.S. D. Yadav
(In Miscellaneous Jurisdiction Case No. 5054 of 2018)
For the Petitioner/s : Mr.Nafisuzzoha, Advocate
For the Opposite Party/s : Mr.Anjani Kumar, AAG-4
(In Miscellaneous Jurisdiction Case No. 5089 of 2018)
For the Petitioner/s : Mr.Satyabir Bharti, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, AG
(In Miscellaneous Jurisdiction Case No. 5139 of 2018)
For the Petitioner/s : Mr.Ashhar Mustafa, Advocate
For the Opposite Party/s : Smt. Shilpa Singh, GA 12
(In Miscellaneous Jurisdiction Case No. 5289 of 2018)
For the Petitioner/s : Mr.Arvind Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Raj Ballabh Prasad Yadav
(In Miscellaneous Jurisdiction Case No. 215 of 2019)
For the Petitioner/s : Mr.Ranjan Kumar Singh, Advocate
For the Opposite Party/s : Mr.Vinay Kriti Singh ( GA 2 )
(In Miscellaneous Jurisdiction Case No. 430 of 2019)
For the Petitioner/s : Mr.Yugal Kishore, Advocate
For the Opposite Party/s : Mr. (Aag15)
(In Miscellaneous Jurisdiction Case No. 539 of 2019)
For the Petitioner/s : Mr.Mohammed Abu Haidar, Advocate
For the Opposite Party/s : Mr.Raj Ballabh Prasad Yadav (AAG11)
(In Miscellaneous Jurisdiction Case No. 687 of 2019)
For the Petitioner/s : Mr.Alok Kumar, Advocate
For the Opposite Party/s : Mr. (GA-4)
(In Miscellaneous Jurisdiction Case No. 847 of 2019)
For the Petitioner/s : Mr.Tarun Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Md.Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 953 of 2019)
For the Petitioner/s : Mr.Subhash Kumar Jha, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 1117 of 2019)
For the Petitioner/s : Mr.Dr. Anshuman, Advocate
For the Opposite Party/s : Mr. (PAAG2)
(In Miscellaneous Jurisdiction Case No. 1147 of 2019)
For the Petitioner/s : Mr.Daya Shanker Prasad, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA12)
(In Miscellaneous Jurisdiction Case No. 1156 of 2019)
For the Petitioner/s : Mr.Ravindra Kumar Shukla, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA12)
(In Miscellaneous Jurisdiction Case No. 1207 of 2019)
For the Petitioner/s : Mr.Rajendra Sharma, Advocate
For the Opposite Party/s : Mr.S.D. Sanjay (ADSG)
(In Miscellaneous Jurisdiction Case No. 1213 of 2019)
For the Petitioner/s : Mr.Rakesh Kumar Ranjan, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, (AAG12)
(In Miscellaneous Jurisdiction Case No. 1340 of 2019)
For the Petitioner/s : Mr.Satish Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam, (AAG12)
(In Miscellaneous Jurisdiction Case No. 1513 of 2019)
For the Petitioner/s : Mr.Abhinav Srivastava, Advocate
For the Opposite Party/s : Mr.Amit Prakash (GA 13)
(In Miscellaneous Jurisdiction Case No. 1528 of 2019)
For the Petitioner/s : Mr.Dilip Kumar Tewari, Advocate
For the Opposite Party/s : Mr. (AAG-15)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
152/175
(In Miscellaneous Jurisdiction Case No. 1533 of 2019)
For the Petitioner/s : Mr.Amresh Kr. Verma, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 1543 of 2019)
For the Petitioner/s : Mr.Pankaj Kumar Jha, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 1544 of 2019)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr.Raj Ballabh Prasad Yadav (AAG11)
(In Miscellaneous Jurisdiction Case No. 1603 of 2019)
For the Petitioner/s : Mr.Umesh Kumar Mishra, Advocate
For the Opposite Party/s : Mr.(AAG6)
(In Miscellaneous Jurisdiction Case No. 1668 of 2019)
For the Petitioner/s : Mr.Nitesh Kumar, Advocate
For the Opposite Party/s : Mr.Durgesh Nandan (AAG14)
(In Miscellaneous Jurisdiction Case No. 1715 of 2019)
For the Petitioner/s : Mr.Awadhesh Kumar Mishra, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG3)
(In Miscellaneous Jurisdiction Case No. 1716 of 2019)
For the Petitioner/s : Mr.Awadhesh Kumar Mishra, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG3)
(In Miscellaneous Jurisdiction Case No. 1802 of 2019)
For the Petitioner/s : Mr.Dilip Kumar Tewari, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 1925 of 2019)
For the Petitioner/s : Mr.Rakesh Narayan Singh, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 2002 of 2019)
For the Petitioner/s : Mr.Nityanand, Advocate
For the Opposite Party/s : Mr. (AAG6)
(In Miscellaneous Jurisdiction Case No. 2040 of 2019)
For the Petitioner/s : Mr.Abhishek, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 2045 of 2019)
For the Petitioner/s : Mr.Durga Nand Jha
For the Opposite Party/s : Mr.Pushkar NaraIn Shahi (AAG6)
(In Miscellaneous Jurisdiction Case No. 2096 of 2019)
For the Petitioner/s : Mr.Abinash Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 2140 of 2019)
For the Petitioner/s : Mr.Kanhaiya Pandey, Advocate
For the Opposite Party/s : Mr. (AAG15)
(In Miscellaneous Jurisdiction Case No. 2146 of 2019)
For the Petitioner/s : Mr.Anurag Saurav, Advocate
For the Opposite Party/s : Mr.Ajay Behari Sinha (GA 8)
(In Miscellaneous Jurisdiction Case No. 2147 of 2019)
For the Petitioner/s : Mr.Anurag Saurav, Advocate
For the Opposite Party/s : Mr.Ajay Behari Sinha (GA 8)
(In Miscellaneous Jurisdiction Case No. 2148 of 2019)
For the Petitioner/s : Mr.Anurag Saurav, Advocate
For the Opposite Party/s : Mr.Ajay Behari Sinha (GA 8)
(In Miscellaneous Jurisdiction Case No. 2152 of 2019)
For the Petitioner/s : Mr.Anurag Saurav, Advocate
For the Opposite Party/s : Mr.Ajay Behari Sinha (GA 8)
(In Miscellaneous Jurisdiction Case No. 2302 of 2019)
For the Petitioner/s : Mr.Ratanakar Jha, Advocate
For the Opposite Party/s : Mr.Md. Nadim Seraj
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
153/175
(In Miscellaneous Jurisdiction Case No. 2348 of 2019)
For the Petitioner/s : Mr.Sunil Kumar, Advocate
For the Opposite Party/s : Mr.Ajay Behari Sinha (GA 8)
(In Miscellaneous Jurisdiction Case No. 2375 of 2019)
For the Petitioner/s : Mr.Dhirendra Kumar Jha, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2402 of 2019)
For the Petitioner/s : Mr.Birendra Kumar Singh, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2433 of 2019)
For the Petitioner/s : Mr.Kumar Binode Bariar, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma ( AAG-3)
(In Miscellaneous Jurisdiction Case No. 2502 of 2019)
For the Petitioner/s : Mr.Kaushal Kishor, Advocate
For the Opposite Party/s : Mr. (AAG15)
(In Miscellaneous Jurisdiction Case No. 2533 of 2019)
For the Petitioner/s : Mr.Indu Bhushan, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 2543 of 2019)
For the Petitioner/s : Mr.Sangeet Deokuliar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 2578 of 2019)
For the Petitioner/s : Mr.Binod Kumar, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi (AAG-10)
(In Miscellaneous Jurisdiction Case No. 2581 of 2019)
For the Petitioner/s : Mr.Lakshmindra Kumar Yadav, Advocate
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey (AAG15)
(In Miscellaneous Jurisdiction Case No. 2792 of 2019)
For the Petitioner/s : Mr.Jibendra Mishra, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 2805 of 2019)
For the Petitioner/s : Mr.Avanindra Kumar Jha, Advocate
For the Opposite Party/s : Mr. (Aag15)
(In Miscellaneous Jurisdiction Case No. 2847 of 2019)
For the Petitioner/s : Mr.Syed Asgher Najmi, Advocate
For the Opposite Party/s : Mr.Shri Prakash Srivastava
(In Miscellaneous Jurisdiction Case No. 2873 of 2019)
For the Petitioner/s : Mr.Pankaj Kumar Jha
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG 3)
(In Miscellaneous Jurisdiction Case No. 2881 of 2019)
For the Petitioner/s : Mr.Raj Kishore Prasad, Advocate
For the Opposite Party/s : Mr.(AAG 6)
(In Miscellaneous Jurisdiction Case No. 2901 of 2019)
For the Petitioner/s : Mr.Gopal Govind Mishra, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 2902 of 2019)
For the Petitioner/s : Mr.Gopal Govind Mishra, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 2913 of 2019)
For the Petitioner/s : Mr.Ram Janam Prasad, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 2947 of 2019)
For the Petitioner/s : Mr.Munna Pd Dixit (M.P. Dixit), Advocate
For the Opposite Party/s : Mr.Renuka Sharma
(In Miscellaneous Jurisdiction Case No. 3148 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan, Advocate
For the Opposite Party/s : Mr.Vinay Kriti Singh (GA 2)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
154/175
(In Miscellaneous Jurisdiction Case No. 3212 of 2019)
For the Petitioner/s : Mr.Dr. Pankaj, Advocate
For the Opposite Party/s : Mr.Subhash Prasad Singh (GA 3)
(In Miscellaneous Jurisdiction Case No. 3237 of 2019)
For the Petitioner/s : Mr.Rajendra Prasad, Advocate
For the Opposite Party/s : Mr.Kaushlendra Kumar Sinha
(In Miscellaneous Jurisdiction Case No. 3274 of 2019)
For the Petitioner/s : Mr.Anish Kumar, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 3331 of 2019)
For the Petitioner/s : Mrs.Veena Kumari Jaiswal, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 3343 of 2019)
For the Petitioner/s : Mr.Yogendra Kumar Singh, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 3444 of 2019)
For the Petitioner/s : Mr.Sharda Nand Mishra, Advocate
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey (AAG-15)
(In Miscellaneous Jurisdiction Case No. 3448 of 2019)
For the Petitioner/s : Mr.Naresh Chandra Verma, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi (AAG-10)
(In Miscellaneous Jurisdiction Case No. 3492 of 2019)
For the Petitioner/s : Mr.Rabindra Kumar, Advocate
For the Opposite Party/s : Mr.Rishi Raj Sinha (SC 19)
(In Miscellaneous Jurisdiction Case No. 3613 of 2019)
For the Petitioner/s : Mr.Vivekanand Vivek, Advocate
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey (AAG-15)
(In Miscellaneous Jurisdiction Case No. 3683 of 2019)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr. (AAG-6)
(In Miscellaneous Jurisdiction Case No. 3912 of 2019)
For the Petitioner/s : Mr.Manoj Kumar, Advocate
For the Opposite Party/s : Mr.Durgesh Nandan (AAG-14)
(In Miscellaneous Jurisdiction Case No. 3913 of 2019)
For the Petitioner/s : Mr.Ranjeet Kumar, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 3923 of 2019)
For the Petitioner/s : Mr.Jayram Sharma, Advocate
For the Opposite Party/s : Mr.Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 3972 of 2019)
For the Petitioner/s : Mrs.Priya Gupta, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 3977 of 2019)
For the Petitioner/s : Mr.Bhola Kumar, Advocate
For the Opposite Party/s : Mr.Pushkar NaraIn Shahi (AAG-6)
(In Miscellaneous Jurisdiction Case No. 4047 of 2019)
For the Petitioner/s : Mr.Raghunandan Kumar Singh, Advocate
For the Opposite Party/s : Mr.Kumar Manish (SC 5)
(In Miscellaneous Jurisdiction Case No. 4077 of 2019)
For the Petitioner/s : Mr.Kumar Vishoka Nand, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 4131 of 2019)
For the Petitioner/s : Mr.Jayram Sharma, Advocate
For the Opposite Party/s : Mr. P. K. Shahi (AG)
(In Miscellaneous Jurisdiction Case No. 4206 of 2019)
For the Petitioner/s : Mr.Atiullah, Advocate
For the Opposite Party/s : Mr.Durgesh Nandan (AAG-14)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
155/175
(In Miscellaneous Jurisdiction Case No. 4285 of 2019)
For the Petitioner/s : Mr.Akshansh Ankit, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4333 of 2019)
For the Petitioner/s : Mr.Umesh Kumar Mishra, Advocate
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey (AAG-15)
(In Miscellaneous Jurisdiction Case No. 4389 of 2019)
For the Petitioner/s : Mr.Prakash Mahto, Advocate
For the Opposite Party/s : Mr.Anjani Kumar ( AAG-4 )
(In Miscellaneous Jurisdiction Case No. 4707 of 2019)
For the Petitioner/s : Mr.Anil Singh, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 4715 of 2019)
For the Petitioner/s : Mrs.Kalpana, Advocate
For the Opposite Party/s : Mr.Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 4724 of 2019)
For the Petitioner/s : Mr.Sunil Kumar Pathak, Advocate
For the Opposite Party/s : Mr.Raj Ballabh Prasad Yadav (AAG-11)
(In Miscellaneous Jurisdiction Case No. 4745 of 2019)
For the Petitioner/s : Mr.Amit Kumar, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh (AAG-13)
(In Miscellaneous Jurisdiction Case No. 4839 of 2019)
For the Petitioner/s : Mr.Pritish Kumar Lal, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 4888 of 2019)
For the Petitioner/s : Mr.Maheshwar Prasad, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 4941 of 2019)
For the Petitioner/s : Mr.Md. Ataur Rahman, Advocate
For the Opposite Party/s : Mr.Pushkar NaraIn Shahi (AAG-6)
(In Miscellaneous Jurisdiction Case No. 5007 of 2019)
For the Petitioner/s : Mrs.Leelawati Kumari, Advocate
For the Opposite Party/s : Mr.Md. Nadim Seraj (GP 5)
(In Miscellaneous Jurisdiction Case No. 5010 of 2019)
For the Petitioner/s : Mr.Uday Chand Prasad, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 5076 of 2019)
For the Petitioner/s : Mr.Ranjan Kumar Singh, Advocate
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey (AAG-15)
(In Miscellaneous Jurisdiction Case No. 5088 of 2019)
For the Petitioner/s : Mr.Rama Kant Singh, Advocate
For the Opposite Party/s : Mr.(AAG-15)
(In Miscellaneous Jurisdiction Case No. 5120 of 2019)
For the Petitioner/s : Mr.Sunil Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 5148 of 2019)
For the Petitioner/s : Mr.Ravindra Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Manish Kumar (GP 4)
(In Miscellaneous Jurisdiction Case No. 5171 of 2019)
For the Petitioner/s : Mr.Shashi Bhushan Kumar, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh (AAG-13)
(In Miscellaneous Jurisdiction Case No. 5191 of 2019)
For the Petitioner/s : Mr.Hemant Kumar Jha, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 5283 of 2019)
For the Petitioner/s : Mr.Purushottam Jha, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
156/175
(In Miscellaneous Jurisdiction Case No. 5284 of 2019)
For the Petitioner/s : Mr.Purushottam Jha, Advocate
For the Opposite Party/s : Mr. (AAG-15)
(In Miscellaneous Jurisdiction Case No. 5313 of 2019)
For the Petitioner/s : Mr.Vipin Kumar Singh, Advocate
For the Opposite Party/s : Mr.Vijay Kumar Verma
(In Miscellaneous Jurisdiction Case No. 33 of 2020)
For the Petitioner/s : Mr.Satyabir Bharti, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 58 of 2020)
For the Petitioner/s : Mr.Satya Prakash Sinha, Advocate
For the Opposite Party/s : Mr.Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 71 of 2020)
For the Petitioner/s : Mr.Rajiv Ranjan Kr. Pandey, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 80 of 2020)
For the Petitioner/s : Mr. Krishna Ranjan, Advocate
For the Opposite Party/s : Mr.Ranjan Kumar Srivastava
(In Miscellaneous Jurisdiction Case No. 103 of 2020)
For the Petitioner/s : Mr.Prashant Sinha, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 120 of 2020)
For the Petitioner/s : Mr.Sanjeev Kumar Singh, Advocate
For the Opposite Party/s : Mr.Anjani Kumar (AAG-4)
(In Miscellaneous Jurisdiction Case No. 304 of 2020)
For the Petitioner/s : Mr.Amit Pandey, Advocate
For the Opposite Party/s : Mr.S.D. Sanjay (ADSG)
(In Miscellaneous Jurisdiction Case No. 375 of 2020)
For the Petitioner/s : Mr.Durga Nand Jha, Advocate
For the Opposite Party/s : Mr. (AAG-15)
(In Miscellaneous Jurisdiction Case No. 382 of 2020)
For the Petitioner/s : Mr.Ajay Kumar Sharma, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 485 of 2020)
For the Petitioner/s : Mr.Om Prakash Maharaj, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 488 of 2020)
For the Petitioner/s : Mr.Girish Chandra Jha, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 574 of 2020)
For the Petitioner/s : Mr.Manisha Pandey
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 644 of 2020)
For the Petitioner/s : Mr.Deepak Kumar Singh, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 647 of 2020)
For the Petitioner/s : Mr.Deepak Kumar Singh, Advocate
For the Opposite Party/s : Mr.Vinay Kriti Singh (GA 2)
(In Miscellaneous Jurisdiction Case No. 705 of 2020)
For the Petitioner/s : Mr.Ashok Kumar Choudhary, Advocate
For the Opposite Party/s : Mr.Ashutosh Ranjan Pandey (AAG-15)
(In Miscellaneous Jurisdiction Case No. 714 of 2020)
For the Petitioner/s : Mr.Rajeev Kumar Singh, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 782 of 2020)
For the Petitioner/s : Mr.Purushottam Kumar Jha, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
157/175
(In Miscellaneous Jurisdiction Case No. 823 of 2020)
For the Petitioner/s : Mrs.Sushmita Mishra, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1037 of 2020)
For the Petitioner/s : Mr.Umesh Kumar, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 1145 of 2020)
For the Petitioner/s : Mr.Santosh Kumar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, ( AG )
(In Miscellaneous Jurisdiction Case No. 1178 of 2020)
For the Petitioner/s : Mr.Vijay Kumar Singh, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, ( AG )
(In Miscellaneous Jurisdiction Case No. 1189 of 2020)
For the Petitioner/s : Mr.Raj Shekhar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, ( AG )
(In Miscellaneous Jurisdiction Case No. 1217 of 2020)
For the Petitioner/s : Mr.Mohammed Abu Haidar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1242 of 2020)
For the Petitioner/s : Mr.Gaurav Govind, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, ( AG )
(In Miscellaneous Jurisdiction Case No. 1318 of 2020)
For the Petitioner/s : Mrs.Ritika Rani, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, ( AG )
(In Miscellaneous Jurisdiction Case No. 1324 of 2020)
For the Petitioner/s : Mr.Vijay Kumar Singh, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, ( AG )
(In Miscellaneous Jurisdiction Case No. 1335 of 2020)
For the Petitioner/s : Mr.Praveen Prabhakar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, ( AG )
(In Miscellaneous Jurisdiction Case No. 1339 of 2020)
For the Petitioner/s : Mr.Satyendra Yadav, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, ( AG )
(In Miscellaneous Jurisdiction Case No. 16 of 2021)
For the Petitioner/s : Mr.Bijay Shankar Choubey, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, ( AG)
(In Miscellaneous Jurisdiction Case No. 81 of 2021)
For the Petitioner/s : Mr.Satyendra Rai, Advocate
For the Opposite Party/s : Mr.Dr. K.N. Singh (ASG)
(In Miscellaneous Jurisdiction Case No. 142 of 2021)
For the Petitioner/s : Mr.Bishnu Kant Dubey, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 143 of 2021)
For the Petitioner/s : Mr.Ansul, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 180 of 2021)
For the Petitioner/s : Mr.Anju Kumari @ Anju Narain, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 181 of 2021)
For the Petitioner/s : Mr.Babu Nandan Prasad, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 183 of 2021)
For the Petitioner/s : Mr.Amir Alam, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 233 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
158/175
(In Miscellaneous Jurisdiction Case No. 278 of 2021)
For the Petitioner/s : Mr.Ajay Kumar Jha, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 279 of 2021)
For the Petitioner/s : Mr.Anuj Kumar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 291 of 2021)
For the Petitioner/s : Mr.Anil Kumar Singh, Advocate
For the Opposite Party/s : Mr.Dr. K. N. Singh ( ASG)
(In Miscellaneous Jurisdiction Case No. 317 of 2021)
For the Petitioner/s : Mr.Yugal Kishore, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 318 of 2021)
For the Petitioner/s : Mr.Raj Kishore Prasad, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 340 of 2021)
For the Petitioner/s : Mr.Anil Kumar Singh, Advocate
For the Opposite Party/s : Mr.Dr. K. N. Singh ( ASG)
(In Miscellaneous Jurisdiction Case No. 380 of 2021)
For the Petitioner/s : Mr.Kishore Kumar Sinha, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 402 of 2021)
For the Petitioner/s : Mr.Satyam Shivam Sundaram, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 403 of 2021)
For the Petitioner/s : Mr.Prabhat Kumar Dipak, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 513 of 2021)
For the Petitioner/s : Mr.Mohammed Abu Haidar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 526 of 2021)
For the Petitioner/s : Mrs.Rupa Kumari, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 575 of 2021)
For the Petitioner/s : Mr.Md. Nazir Ansari, Advocate
For the Opposite Party/s : Mr. AAG-6
(In Miscellaneous Jurisdiction Case No. 591 of 2021)
For the Petitioner/s : Mr.Satish Chandra, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 648 of 2021)
For the Petitioner/s : Mr.Birmani Kumar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 686 of 2021)
For the Petitioner/s : Mr.Parmanand Prasad, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 689 of 2021)
For the Petitioner/s : Mr.Ravi Kumar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 691 of 2021)
For the Petitioner/s : Mr.Nirbhay Prashant, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 734 of 2021)
For the Petitioner/s : Mr.Jayram Sharma, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 784 of 2021)
For the Petitioner/s : Mr.Sudhir Kumar Tiwary, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
159/175
(In Miscellaneous Jurisdiction Case No. 787 of 2021)
For the Petitioner/s : Mr.Shailesh Kumar Singh, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 846 of 2021)
For the Petitioner/s : Mr.Pramod Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 909 of 2021)
For the Petitioner/s : Mr.Arun Kumar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 911 of 2021)
For the Petitioner/s : Mr.Jay Prakash Singh, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 968 of 2021)
For the Petitioner/s : Mr.Sharda Nand Mishra, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1021 of 2021)
For the Petitioner/s : Mrs.Ritika Rani, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1079 of 2021)
For the Petitioner/s : Mr.Manoj Kumar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1096 of 2021)
For the Petitioner/s : Mr.Shashi Shekhar Tiwary, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1137 of 2021)
For the Petitioner/s : Mr.Shashi Shekhar Tiwary, Advocate
For the Opposite Party/s : Mr.AAG15
(In Miscellaneous Jurisdiction Case No. 1185 of 2021)
For the Petitioner/s : Mr.Kunal Ranjan, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1217 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar Manglam, Advocate
For the Opposite Party/s : Mrs.Shilpa Singh, GA12
(In Miscellaneous Jurisdiction Case No. 1235 of 2021)
For the Petitioner/s : Mr.Indeshwari Prasad Mandal, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1243 of 2021)
For the Petitioner/s : Mrs.Ritika Rani, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1280 of 2021)
For the Petitioner/s : Mrs.Prachi Pallavi, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 1284 of 2021)
For the Petitioner/s : Mr.Md. Shahnawaz Ali, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1307 of 2021)
For the Petitioner/s : Mr.Vijay Kumar Singh, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1310 of 2021)
For the Petitioner/s : Mrs.Shilpi Keshri, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1379 of 2021)
For the Petitioner/s : Mr.Sanjeev Nikesh, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 1381 of 2021)
For the Petitioner/s : Mr.Sunil Kumar, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC11)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
160/175
(In Miscellaneous Jurisdiction Case No. 1400 of 2021)
For the Petitioner/s : Mr.Binay Kumar Singh, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 1403 of 2021)
For the Petitioner/s : Mr.Sahvind Kumar Sharma, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 1416 of 2021)
For the Petitioner/s : Mr.Md. Najmul Hodda, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1422 of 2021)
For the Petitioner/s : Mr.Nagendra Rai, Advocate
For the Opposite Party/s : Mr.Amit Prakash (GA 13)
(In Miscellaneous Jurisdiction Case No. 1460 of 2021)
For the Petitioner/s : Mr.Purnendu Keshav, Advocate
For the Opposite Party/s : Mr.Vivek Prasad (GP 7)
(In Miscellaneous Jurisdiction Case No. 1486 of 2021)
For the Petitioner/s : Mr.Jayram Sharma, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1490 of 2021)
For the Petitioner/s : Mr.Raj Nandan Prasad, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi (AAG-10)
(In Miscellaneous Jurisdiction Case No. 1498 of 2021)
For the Petitioner/s : Mr.Ajit Kumar Singh, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1505 of 2021)
For the Petitioner/s : Mr.Navnit Kumar
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1506 of 2021)
For the Petitioner/s : Mr.Ambrish Kumar Jha, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi (AAG-10)
(In Miscellaneous Jurisdiction Case No. 1507 of 2021)
For the Petitioner/s : Mr.Deepak Kumar Singh, Advocate
For the Opposite Party/s : MrVinay Kirti Singh (GA 2)
(In Miscellaneous Jurisdiction Case No. 1508 of 2021)
For the Petitioner/s : Mr.Pankaj Kumar Singh, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA12)
(In Miscellaneous Jurisdiction Case No. 1537 of 2021)
For the Petitioner/s : Mr.Devendra Kumar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1561 of 2021)
For the Petitioner/s : Mrs.Kalpana, Advocate
For the Opposite Party/s : Mr.Pawan Kumar (AC to AG)
(In Miscellaneous Jurisdiction Case No. 1581 of 2021)
For the Petitioner/s : Mr.Prafull Chandra Jha, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1605 of 2021)
For the Petitioner/s : Mr.Ful Man Singh, Advocate
For the Opposite Party/s : Mr.Manish Kumar (GP 4)
(In Miscellaneous Jurisdiction Case No. 1618 of 2021)
For the Petitioner/s : Mr.Sunil Kumar Singh, Advocate
For the Opposite Party/s : Mr.S.D. Yadav(AAG-9)
(In Miscellaneous Jurisdiction Case No. 1623 of 2021)
For the Petitioner/s : Mr.Pramod Mishra, Advocate
For the Opposite Party/s : Mr. (AAG-6)
(In Miscellaneous Jurisdiction Case No. 1644 of 2021)
For the Petitioner/s : Mr.Md. Jubair Ansari, Advocate
For the Opposite Party/s : Mr.Kumar Manish (SC 5)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
161/175
(In Miscellaneous Jurisdiction Case No. 1685 of 2021)
For the Petitioner/s : Mr.Jai Prakash Singh, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma(AAG-3)
(In Miscellaneous Jurisdiction Case No. 1687 of 2021)
For the Petitioner/s : Mr.Awnish Kumar, Advocate
For the Opposite Party/s : Mr.Pawan Kumar (AC to AG)
(In Miscellaneous Jurisdiction Case No. 1689 of 2021)
For the Petitioner/s : Mr.Ajit Kumar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1695 of 2021)
For the Petitioner/s : Mr.Ashish, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1698 of 2021)
For the Petitioner/s : Mr.Raju Giri, Advocate
For the Opposite Party/s : Mrs.Archana Sinha @ Archana Shahi
(In Miscellaneous Jurisdiction Case No. 1702 of 2021)
For the Petitioner/s : Mr.Rajni Kant Singh, Advocate
For the Opposite Party/s : Mr.Sunil Kumar Singh
(In Miscellaneous Jurisdiction Case No. 1707 of 2021)
For the Petitioner/s : Mr.Rakesh Kumar, Advocate
For the Opposite Party/s : Mr.Kumar Manish (SC 5)
(In Miscellaneous Jurisdiction Case No. 1724 of 2021)
For the Petitioner/s : Mr.Ashok Kumar Karna, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma(AAG-3)
(In Miscellaneous Jurisdiction Case No. 1747 of 2021)
For the Petitioner/s : Mr.Ajay Kumar Jha, Advocate
For the Opposite Party/s : Mr.Kumar Alok (SC 7)
(In Miscellaneous Jurisdiction Case No. 1749 of 2021)
For the Petitioner/s : Mr.Rajesh Kumar Sinha, Advocate
For the Opposite Party/s : Mr.S.D. Yadav(AAG-9)
(In Miscellaneous Jurisdiction Case No. 1762 of 2021)
For the Petitioner/s : Mr.Shailendra Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi (AAG-10)
(In Miscellaneous Jurisdiction Case No. 1772 of 2021)
For the Petitioner/s : Mr.Satya Prakash Sinha, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1773 of 2021)
For the Petitioner/s : Mr.Vipin Kumar Singh, Advocate
For the Opposite Party/s : Mr.Ajit Kumar (GA 9)
(In Miscellaneous Jurisdiction Case No. 1776 of 2021)
For the Petitioner/s : Mr.Shiv Pratap, Advocate
For the Opposite Party/s : Mr.Rishi Raj Sinha (SC19)
(In Miscellaneous Jurisdiction Case No. 1783 of 2021)
For the Petitioner/s : Mr.Mukesh Prasad Singh, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 1786 of 2021)
For the Petitioner/s : Mr.Sunil Kumar, Advocate
For the Opposite Party/s : Mr.Kumar Manish (SC 5)
(In Miscellaneous Jurisdiction Case No. 1805 of 2021)
For the Petitioner/s : Mr.Arvind Kumar, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma(AAG-3)
(In Miscellaneous Jurisdiction Case No. 1815 of 2021)
For the Petitioner/s : Mr.Madan Prasad Singh No.2, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1818 of 2021)
For the Petitioner/s : Mrs.Kumari Shubham, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
162/175
(In Miscellaneous Jurisdiction Case No. 1822 of 2021)
For the Petitioner/s : Mr.Rashid Izhar, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 1845 of 2021)
For the Petitioner/s : Mr.Nil Kamal, Advocate
For the Opposite Party/s : Mr.Rishi Raj Sinha (SC19)
(In Miscellaneous Jurisdiction Case No. 1863 of 2021)
For the Petitioner/s : Mr.Sharda Nand Mishra, Advocate
For the Opposite Party/s : Mr.Pawan Kumar (AC to AG)
(In Miscellaneous Jurisdiction Case No. 1889 of 2021)
For the Petitioner/s : Mr.Dilip Kumar, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 1906 of 2021)
For the Petitioner/s : Mrs.Shruti Sinha, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi (AAG-10)
(In Miscellaneous Jurisdiction Case No. 1939 of 2021)
For the Petitioner/s : Mr.Jayram Sharma, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 1944 of 2021)
For the Petitioner/s : Mr.Sujeet Kumar Gupta, Advocate
For the Opposite Party/s : Mr.Gyan Prakash Ojha (GA 7)
(In Miscellaneous Jurisdiction Case No. 1948 of 2021)
For the Petitioner/s : Mr.Arun Kumar Singh, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1984 of 2021)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr.Pawan Kumar (AC to AG)
(In Miscellaneous Jurisdiction Case No. 2046 of 2021)
For the Petitioner/s : Mr.Manoj Kumar, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 2056 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar Singh, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 2058 of 2021)
For the Petitioner/s : Mr.Rabindra Prasad Singh, Advocate
For the Opposite Party/s : Mr.Gyan Prakash Ojha (GA 7)
(In Miscellaneous Jurisdiction Case No. 2078 of 2021)
For the Petitioner/s : Mrs.Roona, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 2079 of 2021)
For the Petitioner/s : Mr.Surendra Kumar Mishra, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 2088 of 2021)
For the Petitioner/s : Mr.Sanjay Prasad, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 2104 of 2021)
For the Petitioner/s : Mr.Ratanakar Jha, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 2120 of 2021)
For the Petitioner/s : Mr.Satish Chandra Jha 3, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 2139 of 2021)
For the Petitioner/s : Mr.Binod Kumar Sinha, Advocate
For the Opposite Party/s : Mr. (AAG-6)
(In Miscellaneous Jurisdiction Case No. 2148 of 2021)
For the Petitioner/s : Mr.Dinesh Kumar Gupta, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
163/175
(In Miscellaneous Jurisdiction Case No. 2178 of 2021)
For the Petitioner/s : Mr.Rajiv Ranjan Singh, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 2183 of 2021)
For the Petitioner/s : Mr.Pramod Mishra, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 2206 of 2021)
For the Petitioner/s : Mr.Binod Kumar, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 2246 of 2021)
For the Petitioner/s : Mr.Rakesh Kumar Soni, Advocate
For the Opposite Party/s : Mr.Anjani Kumar (AAG-4)
(In Miscellaneous Jurisdiction Case No. 2247 of 2021)
For the Petitioner/s : Mr.Shivpujan Sahay, Advocate
For the Opposite Party/s : Mr.Nadim Seraj (GP 5)
(In Miscellaneous Jurisdiction Case No. 2272 of 2021)
For the Petitioner/s : Mr.Sanjeev Kumar Singh, Advocate
For the Opposite Party/s : Mr.Pawan Kumar (AC to AG)
(In Miscellaneous Jurisdiction Case No. 2273 of 2021)
For the Petitioner/s : Mr.Shiw Kumar Prabhakar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 2292 of 2021)
For the Petitioner/s : Mr.Rajesh Kumar, Advocate
For the Opposite Party/s : Mr.Dr. K. N. Singh ( ASG)
(In Miscellaneous Jurisdiction Case No. 2294 of 2021)
For the Petitioner/s : Mr.Nagendra Rai, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 2306 of 2021)
For the Petitioner/s : Mr.Shambhu Nath, Advocate
For the Opposite Party/s : Mr.Amit Prakash (GA 13)
(In Miscellaneous Jurisdiction Case No. 2307 of 2021)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr.Kinkar Kumar (SC 9)
(In Miscellaneous Jurisdiction Case No. 2310 of 2021)
For the Petitioner/s : Mrs.Shilpi Keshri, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 2319 of 2021)
For the Petitioner/s : Mr.Krishna Kant Singh, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 2360 of 2021)
For the Petitioner/s : Mr.Upendra Kumar Chaubey, Advocate
For the Opposite Party/s : Mr. (AAG-6)
(In Miscellaneous Jurisdiction Case No. 46 of 2022)
For the Petitioner/s : Mr.Jitendra Kumar, Advocate
For the Opposite Party/s : Mr.S.D. Yadav(AAG-9)
(In Miscellaneous Jurisdiction Case No. 91 of 2022)
For the Petitioner/s : Mr.Dhananjay Kumar, Advocate
For the Opposite Party/s : Mr.Pawan Kumar (AC to AG)
(In Miscellaneous Jurisdiction Case No. 113 of 2022)
For the Petitioner/s : Mr.Koshalendra Rai, Advocate
For the Opposite Party/s : Mr.Rajeshwar Singh (GA 10)
(In Miscellaneous Jurisdiction Case No. 117 of 2022)
For the Petitioner/s : Mr.Dilip Kumar Roy
For the Opposite Party/s : Mr.Subhash Prasad Singh (GA 3)
(In Miscellaneous Jurisdiction Case No. 149 of 2022)
For the Petitioner/s : Mr.Rajesh Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Gyan Prakash Ojha (GA 7)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
164/175
(In Miscellaneous Jurisdiction Case No. 175 of 2022)
For the Petitioner/s : Mr.Jitendra Prasad Singh, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 176 of 2022)
For the Petitioner/s : Mr.Dhananjay Kumar, Advocate
For the Opposite Party/s : Mr.Ugranath Mallik
(In Miscellaneous Jurisdiction Case No. 187 of 2022)
For the Petitioner/s : Mr.Madan Mohan, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 192 of 2022)
For the Petitioner/s : Mr.Ravi Shanker Pankaj, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 204 of 2022)
For the Petitioner/s : Mr.Satya Prakash Sinha, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 208 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi (AAG-10)
(In Miscellaneous Jurisdiction Case No. 213 of 2022)
For the Petitioner/s : Mr.Prashant Sinha, Advocate
For the Opposite Party/s : Mr.S.D. Yadav (AAG-9)
(In Miscellaneous Jurisdiction Case No. 215 of 2022)
For the Petitioner/s : Mr.Ajit Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 224 of 2022)
For the Petitioner/s : Mr.Satyam Shivam Sundaram, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 225 of 2022)
For the Petitioner/s : Mr.Dayanand Singh, Advocate
For the Opposite Party/s : Mr.P. K. Shahi, (AG)
(In Miscellaneous Jurisdiction Case No. 286 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Singh, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 287 of 2022)
For the Petitioner/s : Mr.Bipin Kumar, Advocate
For the Opposite Party/s : Mr.Dr. K. N. Singh ( ASG)
(In Miscellaneous Jurisdiction Case No. 289 of 2022)
For the Petitioner/s : Mr.Rajesh Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 291 of 2022)
For the Petitioner/s : Mr.Rajive Ranjan Singh, Advocate
For the Opposite Party/s : Mr.Kameshwar Kumar (GP 17)
(In Miscellaneous Jurisdiction Case No. 303 of 2022)
For the Petitioner/s : Mr.Sugandha Prasad, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 305 of 2022)
For the Petitioner/s : Mr.Ajay Kumar Tiwary, Advocate
For the Opposite Party/s : Mr.Kumar Manish (SC 5)
(In Miscellaneous Jurisdiction Case No. 322 of 2022)
For the Petitioner/s : Mr.Md. Soban Asghar, Advocate
For the Opposite Party/s : Mr.Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 347 of 2022)
For the Petitioner/s : Mr.Dr. Anand Kumar, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 350 of 2022)
For the Petitioner/s : Mr.Shashi Kant Kumar, Advocate
For the Opposite Party/s : Mr.Sushil Kumar (GP 22)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
165/175
(In Miscellaneous Jurisdiction Case No. 353 of 2022)
For the Petitioner/s : Mr.Vishal Vikram Rana, Advocate
For the Opposite Party/s : Mr.Vivek Prasad (GP 7)
(In Miscellaneous Jurisdiction Case No. 375 of 2022)
For the Petitioner/s : Mr.Ravindra Kumar Sinha, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 377 of 2022)
For the Petitioner/s : Mr.Rajesh Kumar Sinha, Advocate
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 384 of 2022)
For the Petitioner/s : Mr.Dr. Anjani Pd. Singh, Advocate
For the Opposite Party/s : Mr.Subhash Prasad Singh (GA 3)
(In Miscellaneous Jurisdiction Case No. 397 of 2022)
For the Petitioner/s : Mr.Birendra Kumar, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 398 of 2022)
For the Petitioner/s : Mr.Ajoy Kumar Chakraborty, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 401 of 2022)
For the Petitioner/s : Mrs.Roona, Advocate
For the Opposite Party/s : Mr.Pawan Kumar (AC to AG)
(In Miscellaneous Jurisdiction Case No. 454 of 2022)
For the Petitioner/s : Mrs. Ritika Rani, Advocate
For the Opposite Party/s : Mr. Additional Solicitor General
(In Miscellaneous Jurisdiction Case No. 463 of 2022)
For the Petitioner/s : Mr.Prabhat Kumar Dipak, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi (AAG-10)
(In Miscellaneous Jurisdiction Case No. 471 of 2022)
For the Petitioner/s : Mr.Rabindra Prasad Singh, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi (AAG-10)
(In Miscellaneous Jurisdiction Case No. 481 of 2022)
For the Petitioner/s : Mr.Ajay Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Kameshwar Prasad Gupta (GP 10)
(In Miscellaneous Jurisdiction Case No. 485 of 2022)
For the Petitioner/s : Mr.Arun Kumar, Advocate
For the Opposite Party/s : Mr.Vinay Kirti Singh (GA 2)
(In Miscellaneous Jurisdiction Case No. 493 of 2022)
For the Petitioner/s : Mr.Rakesh Kumar Sharma, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 496 of 2022)
For the Petitioner/s : Mr.Ajay Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Kameshwar Prasad Gupta (GP 10)
(In Miscellaneous Jurisdiction Case No. 497 of 2022)
For the Petitioner/s : Mr.Rakesh Kumar Sharma, Advocate
For the Opposite Party/s : Mr.Vivek Prasad (GP 7)
(In Miscellaneous Jurisdiction Case No. 501 of 2022)
For the Petitioner/s : Mr.Brisketu Sharan Pandey, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (Sc25)
(In Miscellaneous Jurisdiction Case No. 502 of 2022)
For the Petitioner/s : Mr.Chandra Mauli Chaurasia, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 506 of 2022)
For the Petitioner/s : Mr.Binod Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Sanjiv Kumar
(In Miscellaneous Jurisdiction Case No. 508 of 2022)
For the Petitioner/s : Mr.Bibhakar Tiwary, Advocate
For the Opposite Party/s : Mr.S.D. Yadav(AAG-9)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
166/175
(In Miscellaneous Jurisdiction Case No. 516 of 2022)
For the Petitioner/s : Mr.Arvnendra Kumar Thakur, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 519 of 2022)
For the Petitioner/s : Mr.Dr. Binay Kumar Singh, Advocate
For the Opposite Party/s : Mr.Ansul
(In Miscellaneous Jurisdiction Case No. 521 of 2022)
For the Petitioner/s : Mr.Dr. Bipin Chandra, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 543 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr. Additional Solicitor General
(In Miscellaneous Jurisdiction Case No. 546 of 2022)
For the Petitioner/s : Mr.Najeeb Ahmad, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 547 of 2022)
For the Petitioner/s : Mr.Ujjwal Kumar Mishra, Advocate
For the Opposite Party/s : Mr.Ajay Kumar Rastogi (AAG-10)
(In Miscellaneous Jurisdiction Case No. 577 of 2022)
For the Petitioner/s : Mr.Sanjiv Kumar., Advocate
For the Opposite Party/s : Mr.Additional Solicitor General
(In Miscellaneous Jurisdiction Case No. 582 of 2022)
For the Petitioner/s : Mr.Ashok Kumar Garg, Advocate
For the Opposite Party/s : Mr.Amit Prakash (GA 13)
(In Miscellaneous Jurisdiction Case No. 586 of 2022)
For the Petitioner/s : Mrs.Vijaya Laxmi Srivastawa, Advocate
For the Opposite Party/s : Mr.Ajay Behari Sinha (GA 8)
(In Miscellaneous Jurisdiction Case No. 591 of 2022)
For the Petitioner/s : Mr.Manish Sahay, Advocate
For the Opposite Party/s : Mr.Ajit Kumar (GA 9)
(In Miscellaneous Jurisdiction Case No. 603 of 2022)
For the Petitioner/s : Mr.Shambhu Sharan Singh, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 637 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr.Ajit Kumar (GA 9)
(In Miscellaneous Jurisdiction Case No. 639 of 2022)
For the Petitioner/s : Mr.Deepak Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 644 of 2022)
For the Petitioner/s : Mr.Lal Babu Singh, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 653 of 2022)
For the Petitioner/s : Mr.Ram Pravesh Nath Tiwari, Advocate
For the Opposite Party/s : Mr.Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 698 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar Sharma, Advocate
For the Opposite Party/s : Mr.Arvind Ujjwal (SC 4)
(In Miscellaneous Jurisdiction Case No. 715 of 2022)
For the Petitioner/s : Mr.Kunal Tiwary, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 736 of 2022)
For the Petitioner/s : Mrs.Shruti Sinha, Advocate
For the Opposite Party/s : Mr.Ramadhar Singh (GP 25)
(In Miscellaneous Jurisdiction Case No. 772 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar, Advocate
For the Opposite Party/s : Mr. Additional Solicitor General
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
167/175
(In Miscellaneous Jurisdiction Case No. 788 of 2022)
For the Petitioner/s : Mr.Surendra Kumar Mishra, Advocate
For the Opposite Party/s : Mr.Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 794 of 2022)
For the Petitioner/s : Mr.Pankaj Kumar Sinha, Advocate
For the Opposite Party/s : Mr.Kameshwar Kumar (GP17)
(In Miscellaneous Jurisdiction Case No. 803 of 2022)
For the Petitioner/s : Mr.Prabhat Ranjan, Advocate
For the Opposite Party/s : Mr.Vivek Prasad (GP 7)
(In Miscellaneous Jurisdiction Case No. 822 of 2022)
For the Petitioner/s : Mr.Mohit Agarwal, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 839 of 2022)
For the Petitioner/s : Mr.Ravindra Kumar, Advocate
For the Opposite Party/s : Mr.Kumar Manish (SC 5)
(In Miscellaneous Jurisdiction Case No. 888 of 2022)
For the Petitioner/s : Mr.PrInce Kumar Mishra, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 895 of 2022)
For the Petitioner/s : Mrs.Ritika Rani, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 910 of 2022)
For the Petitioner/s : Mr.Amit Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 915 of 2022)
For the Petitioner/s : Mr.Jitendra Prasad Singh, Advocate
For the Opposite Party/s : Mr.Raghwendra Kumar (SC22)
(In Miscellaneous Jurisdiction Case No. 939 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar Singh, Advocate
For the Opposite Party/s : Mr.Pawan Kumar (AC to AG)
(In Miscellaneous Jurisdiction Case No. 951 of 2022)
For the Petitioner/s : Mr.Girish Chandra Jha, Advocate
For the Opposite Party/s : Mr.S.D. Yadav (AAG-9)
(In Miscellaneous Jurisdiction Case No. 956 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 1005 of 2022)
For the Petitioner/s : Mr.Sunil Kumar Singh, Advocate
For the Opposite Party/s : Mr.Rishi Raj Sinha (SC19)
(In Miscellaneous Jurisdiction Case No. 1010 of 2022)
For the Petitioner/s : Mr.Shailendra Kumar Verma, Advocate
For the Opposite Party/s : Mr.ArvInd Ujjwal (SC 4)
(In Miscellaneous Jurisdiction Case No. 1011 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr.Kinkar Kumar (SC 9)
(In Miscellaneous Jurisdiction Case No. 1019 of 2022)
For the Petitioner/s : Mr.Kumar Praveen, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 1050 of 2022)
For the Petitioner/s : Mr.Uday Prasad Singh, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 1090 of 2022)
For the Petitioner/s : Mr.Siddharth Harsh, Advocate
For the Opposite Party/s : Mr.Gyan Prakash Ojha (GA 7)
(In Miscellaneous Jurisdiction Case No. 1092 of 2022)
For the Petitioner/s : Mr.Sunil Pathak, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
168/175
(In Miscellaneous Jurisdiction Case No. 1104 of 2022)
For the Petitioner/s : Mr.Ranjeet Kumar Pandey, Advocate
For the Opposite Party/s : Mr.Anjani Kumar (AAG-4)
(In Miscellaneous Jurisdiction Case No. 1109 of 2022)
For the Petitioner/s : Mr.Ram Narayan Mahto, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh (AAG-13)
(In Miscellaneous Jurisdiction Case No. 1110 of 2022)
For the Petitioner/s : Mr.Abhishek Kumar, Advocate
For the Opposite Party/s : Mr.Kumar Alok (SC7)
(In Miscellaneous Jurisdiction Case No. 1111 of 2022)
For the Petitioner/s : Mr.Abhinay Raj, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 1123 of 2022)
For the Petitioner/s : Mr.Nirbhay Prashant, Advocate
For the Opposite Party/s : Mrs. Namrata Mishra
(In Miscellaneous Jurisdiction Case No. 1147 of 2022)
For the Petitioner/s : Mr.Abhishek Kumar, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 1148 of 2022)
For the Petitioner/s : Mr.Jayram Sharma, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1150 of 2022)
For the Petitioner/s : Mr.Dhananjay Kumar, Advocate
For the Opposite Party/s : Mr.Pawan Kumar (AC to AG)
(In Miscellaneous Jurisdiction Case No. 1154 of 2022)
For the Petitioner/s : Mr.Anil Kumar, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 1184 of 2022)
For the Petitioner/s : Mr.Vikas Mohan, Advocate
For the Opposite Party/s : Mr.Nagendra Prasad Yadav (SC 23)
(In Miscellaneous Jurisdiction Case No. 1196 of 2022)
For the Petitioner/s : Mr.Surendra Kishore Thakur, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 1198 of 2022)
For the Petitioner/s : Mr.Rabindra Prasad Singh, Advocate
For the Opposite Party/s : Mr.Prabhat Kumar Verma (AAG-3)
(In Miscellaneous Jurisdiction Case No. 1211 of 2022)
For the Petitioner/s : Mr.Dayanand Singh, Advocate
For the Opposite Party/s : Mr.Kinkar Kumar (SC 9)
(In Miscellaneous Jurisdiction Case No. 1213 of 2022)
For the Petitioner/s : Mr.Pratyush Pratap Singh, Advocate
For the Opposite Party/s : Mrs.Archana Meenakshee (GP 6)
(In Miscellaneous Jurisdiction Case No. 1214 of 2022)
For the Petitioner/s : Mr.Ajay Prasad, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 1224 of 2022)
For the Petitioner/s : Mrs.Prachi Pallavi, Advocate
For the Opposite Party/s : Mr.Syed Iqbal Ahmad (SC 20)
(In Miscellaneous Jurisdiction Case No. 1235 of 2022)
For the Petitioner/s : Mr.Pramod Kumar Yadav, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1236 of 2022)
For the Petitioner/s : Mr.Dayanand Singh, Advocate
For the Opposite Party/s : Mr.Abbas Haider (SC 6)
(In Miscellaneous Jurisdiction Case No. 1242 of 2022)
For the Petitioner/s : Mr.Shree Kant Pandey, Advocate
For the Opposite Party/s : Mr.Anjani Kumar (AAG-4)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
169/175
(In Miscellaneous Jurisdiction Case No. 1246 of 2022)
For the Petitioner/s : Mr.Amit Prakash, Advocate
For the Opposite Party/s : Mr.Abhimanyu Vatsa
(In Miscellaneous Jurisdiction Case No. 1249 of 2022)
For the Petitioner/s : Mr.Dileep Kumar Singh, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 1254 of 2022)
For the Petitioner/s : Mr.Shashi Kumar, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 1277 of 2022)
For the Petitioner/s : Mr.Siddhartha Prasad, Advocate
For the Opposite Party/s : Mr.Sanjeev Kumar, Advocate
(In Miscellaneous Jurisdiction Case No. 1297 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 1306 of 2022)
For the Petitioner/s : Mr.Arvind Kumar, Advocate
For the Opposite Party/s : Mr.Raj Kishore Roy (GP 18)
(In Miscellaneous Jurisdiction Case No. 1311 of 2022)
For the Petitioner/s : Mr.Prithivi Raj Singh, Advocate
For the Opposite Party/s : Mr.Subhash Prasad Singh (GA 3)
(In Miscellaneous Jurisdiction Case No. 1327 of 2022)
For the Petitioner/s : Mr.Vinod Kumar, Advocate
For the Opposite Party/s : Mr.Ramadhar Singh (GP 25)
(In Miscellaneous Jurisdiction Case No. 1341 of 2022)
For the Petitioner/s : Mr.Rajesh Kumar Sinha, Advocate
For the Opposite Party/s : Mrs.Archana Meenakshee (GP 6)
(In Miscellaneous Jurisdiction Case No. 1342 of 2022)
For the Petitioner/s : Mr.Raj Nandan Prasad Singh, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 1351 of 2022)
For the Petitioner/s : Mr.Sanjeev Kumar Mishra, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 1385 of 2022)
For the Petitioner/s : Mr.Chandra Mauli Chaurasia, Advocate
For the Opposite Party/s : Mr.Prabhakar Jha
(In Miscellaneous Jurisdiction Case No. 1388 of 2022)
For the Petitioner/s : Mr.Ajit Kumar Sinha, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1407 of 2022)
For the Petitioner/s : Mr.Manish Sahay, Advocate
For the Opposite Party/s : Mr.Manoj Kumar Ambastha (SC 26)
(In Miscellaneous Jurisdiction Case No. 1408 of 2022)
For the Petitioner/s : Mr.Kaushal Kumar, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 1415 of 2022)
For the Petitioner/s : Mr.Manish Sahay, Advocate
For the Opposite Party/s : Mr.Uday Shankar Sharan Singh (GP 19)
(In Miscellaneous Jurisdiction Case No. 1423 of 2022)
For the Petitioner/s : Mr.Aryan Sinha, Advocate
For the Opposite Party/s : Mr.Nikhil Kumar Agrawal
(In Miscellaneous Jurisdiction Case No. 1424 of 2022)
For the Petitioner/s : Mr.Bijay Kumar Pandey, Advocate
For the Opposite Party/s : Mr.Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 1437 of 2022)
For the Petitioner/s : Mr.Gajendra Kumar Singh, Advocate
For the Opposite Party/s : Mr.S.D. Yadav (AAG-9)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
170/175
(In Miscellaneous Jurisdiction Case No. 1451 of 2022)
For the Petitioner/s : Mr.Anurag Saurav, Advocate
For the Opposite Party/s : Mr.Manoj Kumar Ambastha (SC 26)
(In Miscellaneous Jurisdiction Case No. 1476 of 2022)
For the Petitioner/s : Mr.Sanjeev Kumar, Advocate
For the Opposite Party/s : Mr.Gyan Prakash Ojha (GA 7)
(In Miscellaneous Jurisdiction Case No. 1478 of 2022)
For the Petitioner/s : Mr.Raju Kumar, Advocate
For the Opposite Party/s : Mr.Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 1483 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 1491 of 2022)
For the Petitioner/s : Mr.Navjot Yeshu, Advocate
For the Opposite Party/s : Mr.Additional Solicitor General
(In Miscellaneous Jurisdiction Case No. 1492 of 2022)
For the Petitioner/s : Mr.Pranav Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1533 of 2022)
For the Petitioner/s : Mr.Shailesh Kumar, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1563 of 2022)
For the Petitioner/s : Mrs.Sarita Bajaj, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh (AAG-13)
(In Miscellaneous Jurisdiction Case No. 1568 of 2022)
For the Petitioner/s : Mr.Mrigendra Kumar, Advocate
For the Opposite Party/s : Mr.Anjani Kumar (AAG-4)
(In Miscellaneous Jurisdiction Case No. 1572 of 2022)
For the Petitioner/s : Mr.Dhirendra Kumar, Advocate
For the Opposite Party/s : Mr.Vivek Prasad (GP 7)
(In Miscellaneous Jurisdiction Case No. 1592 of 2022)
For the Petitioner/s : Mr.Brisketu Sharan Pandey, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 1594 of 2022)
For the Petitioner/s : Mr.Abhay Kumar Thakur, Advocate
For the Opposite Party/s : Mr.Vinay Kirti Singh (GA 2)
(In Miscellaneous Jurisdiction Case No. 1608 of 2022)
For the Petitioner/s : Mr.Md. Shakir Ahmad, Advocate
For the Opposite Party/s : Mr.Amit Prakash (GA 13)
(In Miscellaneous Jurisdiction Case No. 1615 of 2022)
For the Petitioner/s : Mr.Raj Bansh Dubey, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 1623 of 2022)
For the Petitioner/s : Mr.Majid Mahboob Khan, Advocate
For the Opposite Party/s : Mr.Sanjiv Kumar.
(In Miscellaneous Jurisdiction Case No. 1632 of 2022)
For the Petitioner/s : Mr.Brisketu Sharan Pandey, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 1674 of 2022)
For the Petitioner/s : Mr.Tejendra Sinha, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1676 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Opposite Party/s : Mr.Binod Kumar Yadav (SC 18)
(In Miscellaneous Jurisdiction Case No. 1684 of 2022)
For the Petitioner/s : Mr.Mohit Agarwal, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
171/175
(In Miscellaneous Jurisdiction Case No. 1692 of 2022)
For the Petitioner/s : Mr.Shakti Suman Kumar, Advocate
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1707 of 2022)
For the Petitioner/s : Mr.Rudal Singh, Advocate
For the Opposite Party/s : Mr.Anant Prasad Singh (SC15)
(In Miscellaneous Jurisdiction Case No. 1744 of 2022)
For the Petitioner/s : Mr.Brij Mohan Kumar Singh, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1773 of 2022)
For the Petitioner/s : Mr.Abhishek Kumar, Advocate
For the Opposite Party/s : Mr.Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 1775 of 2022)
For the Petitioner/s : Mr.Ranjit Kumar Singh, Advocate
For the Opposite Party/s : Mr.Manoj Kumar Ambastha (SC 26)
(In Miscellaneous Jurisdiction Case No. 1805 of 2022)
For the Petitioner/s : Mr.Kedar Jha, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 1808 of 2022)
For the Petitioner/s : Mr.Vikram Singh, Advocate
For the Opposite Party/s : Mr.ArvInd Ujjwal (SC 4)
(In Miscellaneous Jurisdiction Case No. 1842 of 2022)
For the Petitioner/s : Mr.Rajeev Ranjan No.II, Advocate
For the Opposite Party/s : Mr.ArvInd Ujjwal (SC 4)
(In Miscellaneous Jurisdiction Case No. 1844 of 2022)
For the Petitioner/s : Mr.Pritish Kumar Lal, Advocate
For the Opposite Party/s : Mr.Kumar Manish (SC 5)
(In Miscellaneous Jurisdiction Case No. 1848 of 2022)
For the Petitioner/s : Mr.Anant Kumar 1, Advocate
For the Opposite Party/s : Mr.Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 1905 of 2022)
For the Petitioner/s : Mr.Dr. Mahtab Ahmad, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 1906 of 2022)
For the Petitioner/s : Mr.Ranjan Kumar Jha, Advocate
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG-12)
(In Miscellaneous Jurisdiction Case No. 1907 of 2022)
For the Petitioner/s : Mr.Saroj Kumar Sharma, Advocate
For the Opposite Party/s : Mr.Md. Nadim Seraj (GP 5)
(In Miscellaneous Jurisdiction Case No. 1914 of 2022)
For the Petitioner/s : Mr.Jay Prakash Sharma, Advocate
For the Opposite Party/s : Mr.Amit Prakash (GA 13)
(In Miscellaneous Jurisdiction Case No. 1915 of 2022)
For the Petitioner/s : Mr.Jay Prakash Sharma, Advocate
For the Opposite Party/s : Mr.S.D. Yadav(AAG-9)
(In Miscellaneous Jurisdiction Case No. 1916 of 2022)
For the Petitioner/s : Mr.Jay Prakash Sharma, Advocate
For the Opposite Party/s : Mr.Manoj Kumar Ambastha (SC 26)
(In Miscellaneous Jurisdiction Case No. 1971 of 2022)
For the Petitioner/s : Mr.Arya Achint, Advocate
For the Opposite Party/s : Mr.S.D. Yadav (AAG-9)
(In Miscellaneous Jurisdiction Case No. 1987 of 2022)
For the Petitioner/s : Mr.Saroj Kumar Sharma
For the Opposite Party/s : Mr.Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 2003 of 2022)
For the Petitioner/s : Mr.Subhen Sarkar, Advocate
For the Opposite Party/s : Mr.Mritunjay Kumar
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023
172/175
(In Miscellaneous Jurisdiction Case No. 2074 of 2022)
For the Petitioner/s : Mr.Dudh Nath Singh, Advocate
For the Opposite Party/s : Mr.Kameshwar Prasad Gupta (GP 10)
(In Miscellaneous Jurisdiction Case No. 2108 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar Tiwari, Advocate
For the Opposite Party/s : Mr.Sarvesh Kumar Singh (AAG-13)
(In Miscellaneous Jurisdiction Case No. 2206 of 2022)
For the Petitioner/s : Mr.Manish Sahay, Advocate
For the Opposite Party/s : Mr.Amit Prakash (GA 13)
(In Miscellaneous Jurisdiction Case No. 2281 of 2022)
For the Petitioner/s : Mr.Gautam Kumar Kejriwal, Advocate
For the Opposite Party/s : Mr.Abbas Haider (SC 6)
(In Miscellaneous Jurisdiction Case No. 2302 of 2022)
For the Petitioner/s : Mr.Pritish Ranjan, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 2347 of 2022)
For the Petitioner/s : Mr.Pankaj Kumar Singh, Advocate
For the Opposite Party/s : Mr. Rakesh Kumar Samrendra
(In Miscellaneous Jurisdiction Case No. 2377 of 2022)
For the Petitioner/s : Mr. Arya Achint, Advocate
For the Opposite Party/s : Mr. Kumar Manish (SC 5)
(In Miscellaneous Jurisdiction Case No. 2401 of 2022)
For the Petitioner/s : Mr.Ratanakar Jha, Advocate
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG-7)
(In Miscellaneous Jurisdiction Case No. 2460 of 2022)
For the Petitioner/s : Mr. Rabindra Prasad Singh, Advocate
For the Opposite Party/s : Mr.S. Raza Ahmad (AAG-5)
(In Miscellaneous Jurisdiction Case No. 2674 of 2022)
For the Petitioner/s : Mr. Ranjan Kumar Dubey, , Advocate
For the Opposite Party/s : Mr. Abbas Haider (SC-6)
(In Miscellaneous Jurisdiction Case No. 2746 of 2022)
For the Petitioner/s : Mr. Ratna Deep Prasad,, Advocate
For the Opposite Party/s : Mr. Gyan Prakash Ojha (GA 7)
(In Miscellaneous Jurisdiction Case No. 45 of 2023)
For the Petitioner/s : Mr. Girijish Kumar, Advocate
For the Opposite Party/s : Mr. Abbas Haider (SC-6)
(In Miscellaneous Jurisdiction Case No. 47 of 2023)
For the Petitioner/s : Mr. Satya Prakash Parasar, Advocate
For the Opposite Party/s : Mr. Prabhat Kumar Verma (AAG-3)
======================================================
CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
and
HONOURABLE MR. JUSTICE HARISH KUMAR
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH)
7 24-01-2023Heard learned counsel for the parties.
2. At the outset, Mr. P. K. Shahi, learned Advocate General submits that though repeatedly the Court has been adjourning these matters for the authorities to either comply or Patna High Court MJC No.947 of 2020(7) dt.24-01-2023 173/175 show their bona fide with regard to any genuine difficulty either legal or factual they may have in fully complying with the order of which violation is alleged but one more opportunity be given for the reason that every day fresh cases are being brought to his notice, and the list is still not complete.
3. Moreover, it was submitted that despite an offer from his side to learned counsels for the petitioners to bring to his notice matters in which there is non-compliance so that they could be scrutinized, he had received not even ten such cases. Thus, it was suggested that if learned counsels for the petitioners specifically state as to the non complied part of the order, there could be more focus and chances of resolution.
4. At this juncture, Mr. Shambhu Sharan Singh, learned counsel submitted that because the cases are listed in huge numbers, all the learned counsels are not able to attend the Court proceedings and are unaware of this modality.
5. Having interacted with the learned counsels, the Court for convenience of all sides concerned, directs in the following terms:
(i) All matters which are on the list, barring those in which there is compliance, as also unlisted matters, shall be listed on 30.01.2023, retaining their position.
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023 174/175
(ii) At the top of the list, there will be a notice to the effect that all the learned counsels for the petitioners shall furnish in one page the actual portion of non-compliance according to them.
(iii) Such slip shall be submitted to the Court Master of the Court on the next date, which shall then be handed over to the office of the learned Advocate General.
6. The list would be scrutinized at the level of the learned Advocate General and his officers as also the department.
7. Learned Advocate General submits that the matters be adjourned for a month so that this exercise can be taken to its logical conclusion and may serve the purpose for which it has been started.
8. Accordingly, as jointly prayed for, these matters be listed on 23.02.2023, retaining their position.
9. It is clarified that initially, the matter would be listed on 30.01.2023, only for the purposes of making aware learned counsels with regard to the modality of the procedure to be adopted giving details of the cases, the portion which has not been complied with and also indicating the concerned department/law officer/authority.
Patna High Court MJC No.947 of 2020(7) dt.24-01-2023 175/175
10. The Court would observe that Mr. Y V Giri and Mrs. Nivedita Nirvikar, learned senior counsels have also assisted the Court.
(Ahsanuddin Amanullah, J) (Harish Kumar, J) uday/shivank-
U