Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(1)(ii) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979 (ii)Water shall be released to the first Thok half-an- hour after the time water usually reaches the head of an outlet.