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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(f)"specified requirement" means the stated need or expectation that goods, article, process, system or service is required to fulfil and includes essential requirements;