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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(d) in The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

(d)the form of certificate of registration, the time within which and the conditions subject to which such certificate may be issued under sub-section (3) of section 7;