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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in Atomic Energy (Radiation Protection) Rules, 2004

(h)"contamination" means the presence of a radioactive substance in or on a material or in the human body or other place in excess of quantities specified in the relevant safety codes by the competent authority;