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Commissioner Of Central Excise And ... vs Bharat Hydel Projects Pvt. Ltd. on 14 November, 2022

Bench: Dinesh Maheshwari, Sudhanshu Dhulia

     ITEM NO.50                            COURT NO.7                   SECTION XVII-A

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

                                  CIVIL APPEAL Diary No(s). 4095/2020

     (Arising out of impugned final judgment and order dated 26-10-2018
     in AN No. 55070/2014 26-10-2018 in AN No. 55329/2014 passed by the
     Customs, Excise And Service Tax Appellate Tribunal)

     COMMISSIONER OF CENTRAL EXCISE
     AND SERVICE TAX CHANDIGARH-I                                       Appellant(s)

                                                  VERSUS

     BHARAT HYDEL PROJECTS PVT. LTD.                                    Respondent(s)

     (IA   No.30711/2020-CONDONATION               OF      DELAY   IN    FILING   and    IA
     No.30708/2020-STAY APPLICATION)

     Date : 14-11-2022 These matters were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE DINESH MAHESHWARI
                           HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Appellant(s)                Mr. Sanjay Jain, ASG (NP)
                                     Ms. Nisha Bagchi Adv
                                     Mr. Mukesh Kumar Maroria, AOR
                                     Mr. Syed Abdul Haseeb, Adv
                                     Mr. Padmesh Mishra, Adv
                                     Mr. Arkaj Kumar, Adv
                                     Mr. Udai Khanna, Adv

     For Respondent(s)               Mr. Amit Jain, Adv.
                                     Mr. Anandh K., AOR
                                     Ms. Shruti Iyer, Adv.
                                     Ms. Nishita Jagetia, Adv.
                                     Ms. Achal Raj, Adv.

                          UPON hearing the counsel the Court made the following
                                               O R D E R

List these appeals in the month of January, 2023, as prayed.

their pleadings.

(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER