Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Uttar Pradesh - Subsection Section 32(2) in U.P. Area Development Act, 1976 (2)The Authority shall cause to be maintained such proper books of account and, other books in relation to its accounts and prepare the balance sheet in such form and manner as the regulations may require.
