Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017

(1)"Chief Facilitator" means the Chief Facilitator appointed as such under section 28 of this Act;