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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(1)(j) in The Orissa Grama Panchayats Act, 1964

(j)all other sums assigned to the Grama Fund by special or general orders of State Government from out of Government revenues, or otherwise;