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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(iv) in The Insecticides Rules, 1971

(iv)Chennai International Airport (Chennai), Netaji Subhas Chandra Bose International Airport (Kolkata), Chhatrapati Shivaji International Airport (Mumbai), Indira Gandhi International Airport (Delhi) and Sardar Vallabhbhai Patel International Airport (Ahmedabad), in respect of insecticides imported by air into India.]