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[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

State of Bihar - Subsection

Section 77(3)(a) in The Bihar irrigation Act, 1997

(a)their objection -
(i)to the inclusion of lands in the statement as land under the irrigable command of the irrigation work;
(ii)to the inclusion of the lands in the statement as land of any specified nature and extent of irrigability; and