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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(xiii) in Sardar Patel University Act, 1955

(xiii)[ The Chairman of the Gujarat Secondary and Higher Secondary Education Board.] [Clause (xiii) substituted by Gujarat 14 of 2002, dated 6th April 2002 (w.e.f. 01-08-2002).]