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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(2) in Gujarat University (Amendment) Act, 1972

(2)As soon as the Academic Council is constituted under sub-section (1) it may co-opt as its additional members two eminent persona who are experts in any of the subjects taught in the University, whether they are or are not connected with the University as its members, teachers or otherwise.