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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(c) in Andhra Pradesh Water, Land and Trees Act, 2002

(c)make regulations for the functioning of the authorities at [District Division and Mandal level] [Substituted 'District and Mandal level' by Act No. 6 of 2004, dated 11.8.2004.] constituted under the Act;