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Punjab-Haryana High Court

Nachhattar Singh vs Director Rural Development And ... on 26 July, 2012

Author: Rajive Bhalla

Bench: Rajive Bhalla, Rekha Mittal

IN THE HIGH         COURT       OF   PUNJAB     AND     HARYANA     AT
CHANDIGARH.


                       Civil Writ Petition No.12389 of 2012
                       Date of Decision: 26.7.2012

Nachhattar Singh                         ..Petitioner

Versus

Director Rural Development and Panchayats, Punjab and others


                                         ..Respondents


CORAM:      HON'BLE MR. JUSTICE RAJIVE BHALLA
            HON'BLE MRS. JUSTICE REKHA MITTAL


Present:    Mr. Sarjit Singh, Senior Advocate
            with Mr. Jagdev Singh, Advocate
            for the petitioner.

            Mr. N.D.S.Mann, Additional Advocate General,
            Punjab for respondent nos. 1 and 2.

            Mr. Tribhawan Singla, Advocate
            for respondent no.3.

RAJIVE BHALLA, J.

For orders, see Civil Writ Petition No.10758 of 2011 titled as "Hakam Singh versus Director, Rural Development and Panchayats, Punjab and others, decided on 26.7.2012 ( RAJIVE BHALLA ) JUDGE ( REKHA MITTAL) 26.7.2012 JUDGE VK