Punjab-Haryana High Court
Nachhattar Singh vs Director Rural Development And ... on 26 July, 2012
Author: Rajive Bhalla
Bench: Rajive Bhalla, Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
Civil Writ Petition No.12389 of 2012
Date of Decision: 26.7.2012
Nachhattar Singh ..Petitioner
Versus
Director Rural Development and Panchayats, Punjab and others
..Respondents
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MRS. JUSTICE REKHA MITTAL
Present: Mr. Sarjit Singh, Senior Advocate
with Mr. Jagdev Singh, Advocate
for the petitioner.
Mr. N.D.S.Mann, Additional Advocate General,
Punjab for respondent nos. 1 and 2.
Mr. Tribhawan Singla, Advocate
for respondent no.3.
RAJIVE BHALLA, J.
For orders, see Civil Writ Petition No.10758 of 2011 titled as "Hakam Singh versus Director, Rural Development and Panchayats, Punjab and others, decided on 26.7.2012 ( RAJIVE BHALLA ) JUDGE ( REKHA MITTAL) 26.7.2012 JUDGE VK