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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Karnataka - Subsection

Section 61(2)(i) in Karnataka Janapada Vishwavidyalaya Act, 2011

(i)the punishment of debarring a student from examinations shall, on the report of Vice-Chancellor be considered and imposed by the Syndicate; and