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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(2)(b) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(b)the manner of giving notices under the proviso to section 11, the second proviso to section 12, section 56, sub-section (1) of section 70 and the proviso to section 73;