Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 3 in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

3. Responsibility of the Agent.

- It shall be the responsibility of the Agent of the ocean going vessel to make an application to the Deputy Conservator for grant of permission for bunkering in prescribed form as per Annexure -1.