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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3) in The Indian Institutes of Information Technology Act, 2014

(3)The Committee shall assess the performance of Institute and make recommendations on-
(a)the extent of fulfilment of the objects of the Institute referred to in section 6, as demonstrated by the state of teaching, learning and research and its contribution to society;
(b)the promotion of transformational research and its impact on industry and society;
(c)the advancement of fundamental research beyond the current frontiers of knowledge;
(d)the establishment of the Institute as amongst the global leaders in the area of information technology;
(e)such other matters as the Board may specify.