Section 79 in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009
79. Return and transmission of documents.
(1)An application for return of the documents produced shall be numbered and no such application shall be entertained after the destruction of the records.(2)The Appellate Tribunal may, at any time, direct return of documents produced subject to such conditions as it deems fitChapter - XIV Examination of Witnesses and Issue of Commissions
