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Union of India - Section

Section 2 in Life Insurance Corporation of India Class III and Class IV Employees (Promotion) Rules, 1987

2. Definition.

- In these rules, unless the context otherwise requires, -
(a)"Act" means the Life Insurance Corporation Act, 1956 (31 of 1956);
(b)"employee" means a whole time salaried employee of the Life Insurance Corporation of India;
(c)"promoting authority" means the appointing authority under the Staff Regulation;
(d)"promotion committee" means the committee constituted in accordance with regulation 7 of the Staff Regulations.
(e)"Schedule" means the Schedule annexed to these rules;
(f)"Staff Regulations" means the Life Insurance Corporation of India (Staff) Regulations, 1960.
(g)"Zone of Selection" means the specified area in which the employee competes for selection by promotions.
(h)all other words and expressions used in these rules and not defined but defined in Staff Regulations shall have the meaning assigned to them in the Staff Regulation s.