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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Andhra Pradesh - Subsection

Section 58(1)(iii) in Criminal Rules of Practice and Circular Orders, 1990

(iii)in case of Court exhibits with the capital letter 'C' followed by a numeral, C1, C2, C3 and the like;