Himachal Pradesh High Court
M/S Preet Hotels vs Nhai & Ors. on 23 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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M/s Preet Hotels Versus NHAI & Ors.
CWP No.945 of 2019 23.05.2022 Present: Mr. K.D. Sood, Sr. Advocate, with Mr. Het Ram Thakur, Advocate, for the petitioner. Ms. Shreya Chauhan, Advocate, for respondents No.1 and 3.
Mr. Dinesh Thakur, Mr. Sumesh Raj, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Manoj Bagga, Assistant Advocate General, for respondent No.2State.
Mr. B.C. Verma, Advocate, for proposed respondent No.4.
On the request of learned counsel for the petitioner, list on 11.07.2022.
(Ajay Mohan Goel) Judge May 23, 2022 (Rishi) ::: Downloaded on - 23/05/2022 20:06:29 :::CIS