Supreme Court - Daily Orders
Dr. Sanjay Gupta vs Sri Suresh Kumar Jain on 8 August, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.29 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18958/2017
(Arising out of impugned final judgment and order dated 28-02-2017
in SA No. 310/2016 passed by the High Court Of Patna)
DR. SANJAY GUPTA Petitioner(s)
VERSUS
SRI SURESH KUMAR JAIN Respondent(s)
(With Interim Relief)
Date : 08-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Gopal Jha, AOR
Mr. G.R. Pandey,Adv.
Mr. Rajesh Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed.
However, in case of any future bonafide need or any other ground for vacation getting available, it will be open to the petitioner to pursue his remedy in accordance with law.
Pending applications, if any, shall also stand disposed of.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2017.08.08 (MAHABIR SINGH) 16:53:28 IST Reason: (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR