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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(2)(Exception) in The Transfer Of Property Act, 1882

(Exception)—Nothing in this section applies to the transfer of a marine or fire policy of insurance or affects the provisions of section 38 of the Insurance Act, 1938 (4 of 1938).