Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Jharkhand - Subsection Section 119(b) in Estates Partition Act, 1897 (b)made under Section 30, Chapter V, Chapter VII, Chapter VIII, Chapter IX (except Section 81), Chapter X, Section 107 or Section 117,
