Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Entire Act] Madras Presidency - Section Section 153 in Madras Estates Land Act, 1908 153. [ [Sections 153 were omitted by section 82 of the Madras Estates Land (Amendment) Act, 1934 (Madras Act VII of 1934).] ***]
