Section 40(1)(c) in The Arms Rules, 1962

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Union of India - Subsection

Section 40(1)(c) in The Arms Rules, 1962

(c)The aforesaid authority shall satisfy himself

(i)that the licence accompanying the consignment or produce by the licensee is identical in substance with the copy sent to him; and

(ii)that the arms or ammunition correspond with the description given in such licence.