Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 51 in The Delhi Vidyut Board Rules, 1997 51. Transfer on death. - The interest of a deceased holder of any security shall be transferable as per rules in force for such transfers and entry thereof shall be made in the appropriate register.
